High Courts21 Jan 2011Allowed
Anju Pawar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 181 of 196
High Courts21 Jan 2011Dismissed
Ajit Kaur Vs Phuman Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 384 : (2011) 5 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts21 Jan 2011Dismissed
Rajbir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 379
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 323, 325
High Courts20 Jan 2011Dismissed
Tek Ram Vs Narinder Singh and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 2016 : (2011) 162 PLR 107 : (2011) 3 TAC 677
High Courts20 Jan 2011Dismissed
Sarwan Singh Vs Shri Palwinder Singh and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 1823 : (2011) 162 PLR 98
Civil Procedure Code, 1908 (CPC) — Section 96(3)
High Courts20 Jan 2011Allowed
Gurjit Singh and Another Vs Ajinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 538 : (2011) 162 PLR 436
High Courts20 Jan 2011Allowed
Sukhbir Singh and Another Vs Ram Mehar and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 1824 : (2011) 162 PLR 97
High Courts20 Jan 2011
Manoj Kumar Vs Jai Pal and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0401
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts20 Jan 2011
Rita Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts20 Jan 2011
Sarvarjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts20 Jan 2011Allowed
Gurbachan Singh Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 264
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 324, 34, 452, 506
High Courts20 Jan 2011Dismissed
Hardev Singh @ Debu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 471
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324
High Courts20 Jan 2011Allowed
Chajju and Others Vs Divisional Canal Officer and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 440
Haryana Canal and Drainage Act, 1974 — Section 17
High Courts20 Jan 2011Dismissed
Tejinder Pal Singh Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2011) 162 PLR 434
High Courts20 Jan 2011Allowed
Paramjit Kaur @ Pami and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 347 : (2011) 162 PLR 438 : (2011) 5 RCR(Civil) 204
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts20 Jan 2011Allowed
Narinderpal Singh @ Ninda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts19 Jan 2011Allowed
Mohan Lal Vs Bhim Sain and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 377
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 21 Rule 97, Order 41 Rule 27, 151Constitution of India, 1950 — Article 227
High Courts19 Jan 2011Allowed
Geeta Sharma Vs State Bank of India
Punjab And Haryana At Chandigarh · (2011) 162 PLR 373
Banking Regulation Act, 1949 — Section 46(4)
High Courts19 Jan 2011
New India Insurance Co. Ltd. Vs Ram Avtar and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 427
Workmens Compensation Act, 1923 — Section 147, 147(2), 149, 149(2), 149(4)
High Courts19 Jan 2011Dismissed
Arun Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 419 : (2011) 5 RCR(Civil) 222
Land Acquisition Act, 1894 — Section 18, 9, 9(3)Punjab Town Improvement Act, 1922 — Section 101(E), 24, 25, 28(2), 36