High Courts24 Jan 2011Dismissed
Rajinder Kumar Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 128 : (2011) 2 RCR(Criminal) 696
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 180 of 196
High Courts24 Jan 2011Dismissed
State of Punjab Vs Hotel Royal Palce and Others
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts21 Jan 2011Allowed
Rachhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 394
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts21 Jan 2011Dismissed
Bhoop Singh Vs Kurda Ram and Another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 560
High Courts21 Jan 2011Dismissed
Dalip Singh Vs Kewal Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 971
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16
High Courts21 Jan 2011Allowed
Sahib Singh alias Shaba and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 855
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 452
High Courts21 Jan 2011
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 909
Penal Code, 1860 (IPC) — Section 304(A)Probation of Offenders Act, 1958 — Section 4(1)
High Courts21 Jan 2011Allowed
State of Punjab and Others Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 440
Constitution of India, 1950 — Article 309
High Courts21 Jan 2011Allowed
Amar Singh Vs Ranbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1732 : (2011) 162 PLR 445 : (2011) 5 RCR(Civil) 227
Motor Vehicles Act, 1988 — Section 165, 168
High Courts21 Jan 2011
Sharanjit Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 604 : (2011) 2 RCR(Civil) 574
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 33, 34, 69Northern India Canal and Drainage Rules, 1873 — Rule 32, 33, 33A, 79A , 79B
High Courts21 Jan 2011
Raj Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 861
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325Probation of Offenders Act, 1958 — Section 4(1)
High Courts21 Jan 2011Dismissed
Dharam Pal Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 450 : (2011) 3 RCR(Civil) 406
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302, 34Punjab Land Revenue Rules, 1909 — Rule 16, 20
High Courts21 Jan 2011Allowed
Budh Singh Vs Shri Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 125 : (2011) 3 TAC 58
Motor Vehicles Act, 1988 — Section 140
High Courts21 Jan 2011
Shib Singh Alias Shaba & Ors. Vs State of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2011) 1 Law Herald 719
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 452
High Courts21 Jan 2011
Parmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0278
Penal Code, 1860 (IPC) — Section 279, 304, 336
High Courts21 Jan 2011Dismissed
Ravinder Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 326, 34, 452
High Courts21 Jan 2011
Rajender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0197
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)Penal Code, 1860 (IPC) — Section 307, 333, 353, 399, 402
High Courts21 Jan 2011
Sukhdev Singh and Others Vs State of Punjab State of Punjab Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2478
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 149, 302, 304, 452
High Courts21 Jan 2011Dismissed
First Appellate Authority and Another Vs Chief Information Commissioner and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 443 : (2011) 3 RCR(Civil) 164
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 24(4)
High Courts21 Jan 2011Dismissed
Ramesh Kaura Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 447
Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 6, 6(10), 6(14)