High Courts25 Jan 2011Allowed
Amanjot Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 356, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 178 of 196
High Courts25 Jan 2011Dismissed
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(1)
High Courts25 Jan 2011Allowed
Naresh Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306
High Courts25 Jan 2011Allowed
Sonu @ Rajbir and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0138
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jan 2011Allowed
Jasphul Singh Advocate Vs Balwant Singh and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0130
Motor Vehicles Act, 1988 — Section 140
High Courts25 Jan 2011
Sarabjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0126
High Courts25 Jan 2011Dismissed
Ajay Ghai and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0105
High Courts25 Jan 2011
Divya Jyoti Yadav @ Saba Khatun and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Jan 2011
Mamta Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Jan 2011Dismissed
Bhag Singh Vs Financial Commissioner, Appeals-II and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 399 : (2011) 3 RCR(Civil) 560 : (2011) 3 RCR(Criminal) 560
Constitution of India, 1950 — Article 311Punjab Land Revenue Rules, 1909 — Rule 20
High Courts25 Jan 2011
Kulwant Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 282
Punjab Panchayat Election Rules, 1994 — Rule 33, 33(2)Punjab State Election Commission Act, 1994 — Section 3, 66
High Courts25 Jan 2011Dismissed
Bhim Singh Vs Mewa Singh and Company
Punjab And Haryana At Chandigarh · (2011) 162 PLR 393
High Courts25 Jan 2011Allowed
J.S. Choudhary Proprietor of Ambala Finlease Crops Vs Ritu Devi and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 397
Motor Vehicles Act, 1939 — Section 157(1), 31, 50Sales of Goods Act, 1930 — Section 19
High Courts24 Jan 2011Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0460
High Courts24 Jan 2011Dismissed
State of Punjab and Others Vs Balwinder Singh Patwari
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 266
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts24 Jan 2011Dismissed
Hindustan Petroleum Corporation Ltd. Vs The Central Information Commission and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 152 : (2011) 162 PLR 101 : (2011) 3 RCR(Civil) 146
Constitution of India, 1950 — Article 19, 19, 226, 226Right to Information Act, 2005 — Section 2, 2, 3, 3, 4, 4
High Courts24 Jan 2011Allowed
Ashok Kumar Sharma Vs Northland Sugar Complex Limited (in liquidation) and Others
Punjab And Haryana At Chandigarh · (2011) 165 CompCas 29 : (2011) 107 SCL 22
Companies Act, 1956 — Section 454, 454(5)State Financial Corporations Act, 1951 — Section 41A
High Courts24 Jan 2011Dismissed
Kali Ram Diwan Chand, Commission Agent Vs Ambala Foods Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0366
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Jan 2011Dismissed
Box and Carton India Pvt. Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2011) 267 ELT 583
Central Excises and Salt Act, 1944 — Section 11A, 35C(2), 35G
High Courts24 Jan 2011Dismissed
Darshna Devi Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0346