High Courts25 Jan 2011Allowed
Smt. Kamla and Others Vs Pepsu Road Transport Corporation Pepsu Road Transport Corporation Vs Smt. Kamla and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0351
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 177 of 196
High Courts25 Jan 2011
Gurjant singh alias Gora and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0348
High Courts25 Jan 2011
Gurmail Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 200, 482
High Courts25 Jan 2011
Smt. Parma Aggarwal Etc. Vs Haryana Dairy Development Corp. Haryana Dairy Development Corp. Vs Smt. Parma Aggarwal Etc.
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0338
High Courts25 Jan 2011
Suman and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Jan 2011
Amandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Jan 2011
Haryana Urban Development Authority Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0315
Constitution of India, 1950 — Article 227
High Courts25 Jan 2011Dismissed
Bhup Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0290
Constitution of India, 1950 — Article 227
High Courts25 Jan 2011
Rajbeer @ Beera Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0283
Penal Code, 1860 (IPC) — Section 341, 354
High Courts25 Jan 2011Allowed
Daljeet Singh Vs Motor Accident Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0279
Constitution of India, 1950 — Article 227
High Courts25 Jan 2011Dismissed
Ambrish Sharma @ Cheenu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 356, 506
High Courts25 Jan 2011
Shingara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts25 Jan 2011Allowed
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 28, 420, 463, 464, 467
High Courts25 Jan 2011Allowed
Randhir @ Dhira Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0235
High Courts25 Jan 2011
Prince Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Jan 2011
Kalawati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0186
Penal Code, 1860 (IPC) — Section 149
High Courts25 Jan 2011Dismissed
Ram Pal Vs The Saraswati Kunj Cooperative House Building Society Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0179
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts25 Jan 2011
Dinesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 586
Constitution of India, 1950 — Article 226
High Courts25 Jan 2011Dismissed
Lachman Singh Vs Niranjan Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0166
Constitution of India, 1950 — Article 227
High Courts25 Jan 2011Dismissed
Vinod Bansal Vs Financial Commissioner, Cooperation and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 599
Civil Procedure Code, 1908 (CPC) — Section 2(14)Consolidation Act, 1948 — Section 42Constitution of India, 1950 — Article 226, 227