High Courts28 Jan 2011Dismissed
Commissioner of C. Ex. Vs First Flight Courier Ltd.
Punjab And Haryana At Chandigarh · (2011) 22 STR 622 : (2011) 39 VST 502
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 76, 78, 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 175 of 196
High Courts28 Jan 2011Dismissed
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0355
Penal Code, 1860 (IPC) — Section 120B, 174(1A), 201, 304, 304A
High Courts28 Jan 2011
Court on its own Motion Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0216
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 174(1A)Penal Code, 1860 (IPC) — Section 120B, 201, 304, 306, 330
High Courts28 Jan 2011Dismissed
Rajinder Singh aka Rajinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 134
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts28 Jan 2011Dismissed
Manohar Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 602 : (2011) 5 RCR(Civil) 677
Haryana Canal and Drainage Act, 1974 — Section 24
High Courts28 Jan 2011Allowed
Kanwardeep Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 407
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts28 Jan 2011Allowed
Balram and Others Vs U.T. and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 390
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 506
High Courts28 Jan 2011Allowed
Jitender Gupta Vs Satpal Bhatti
Punjab And Haryana At Chandigarh · (2011) 162 PLR 633
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A
High Courts28 Jan 2011Allowed
ASI Balwan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 635
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452Punjab Police Rules, 1934 — Rule 5.32
High Courts28 Jan 2011Allowed
Rattan Bala Vs Kiran Bala and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 637
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 1(3), Order 18 Rule 2
High Courts28 Jan 2011Allowed
Manjit Kaur Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 641 : (2011) 5 RCR(Civil) 629
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 9 Rule 3 , Order 9 Rule 4
High Courts28 Jan 2011
CIT Vs Raja Malwinder Singh
Punjab And Haryana At Chandigarh · (2011) 241 CTR 520
Finance Act, 1966 — Section 32(1), 32(2), 41(2), 46, 47
High Courts28 Jan 2011Dismissed
Commissioner of Income Tax, Hisar Vs Market Committee, Tohana
Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 235
Income Tax Act, 1961 — Section 11(2), 260APunjab Agricultural Produce Markets Act, 1961 — Section 28
High Courts27 Jan 2011Allowed
Satyapal and Another Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2011) 162 PLR 414
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts27 Jan 2011Allowed
Jamail Singh and Others Vs Smt. Naranjan Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 102 : (2011) 162 PLR 408 : (2011) 2 RCR(Civil) 215
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 32 Rule 1, Order 32 Rule 15, Order 32 Rule 3
High Courts27 Jan 2011Dismissed
J.K. Verma and Another Vs Sudesh Kumar Jain and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 406
High Courts27 Jan 2011Allowed
Harbans Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 57 : (2011) 162 PLR 93
Constitution of India, 1950 — Article 226, 227Punjab Co-operative Societies Act, 1961 — Section 68, 69
High Courts27 Jan 2011
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts27 Jan 2011Dismissed
Gurpreet Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jan 2011
Rajbir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0332
Penal Code, 1860 (IPC) — Section 302