COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 174 of 196

High Courts31 Jan 2011Dismissed

Energy Aahar Pvt. Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0210

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Haryana General Sales Tax Act, 1973 — Section 33 , 59A

Read judgment

High Courts31 Jan 2011Dismissed

Krishan Lal and Another Vs Kaithal Improvement Trust and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0209

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

Read judgment

High Courts31 Jan 2011Allowed

Ajmer and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452

Read judgment

High Courts31 Jan 2011

Kuldeep Kaur Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Apartment Properties Regulation Act, 1995 — Section 36

Read judgment

High Courts31 Jan 2011

Rekha and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

Read judgment

High Courts31 Jan 2011

Bachan Singh Vs Election Tribunal (A.D.C.), Sri Muktsar Sahib and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0097

Constitution of India, 1950 — Article 227

Read judgment

High Courts31 Jan 2011Dismissed

Vijay Kumar Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0093

Constitution of India, 1950 — Article 226

Read judgment

High Courts31 Jan 2011Allowed

Oriental Insurance Company Ltd. Vs Amrik Masih and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0087

Read judgment

High Courts31 Jan 2011Dismissed

Rajesh Kumar Vs District Drug Inspector

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 701

Criminal Procedure Code, 1973 (CrPC) — Section 313Drugs and Cosmetics Act, 1940 — Section 27

Read judgment

High Courts31 Jan 2011

Commissioner of Income Tax Vs Om Overseas

Punjab And Haryana At Chandigarh · (2011) 334 ITR 202 : (2012) 209 TAXMAN 141

Income Tax Act, 1961 — Section 142(A)Income Tax Rules, 1962 — Rule 46(A)

Read judgment

High Courts31 Jan 2011Dismissed

Balraj Sharma and Others Vs Shanti and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 643 : (2011) 5 RCR(Civil) 617

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(3)

Read judgment

High Courts31 Jan 2011Allowed

Om Parkash Kashyap Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 645

Read judgment

High Courts31 Jan 2011Allowed

Union of India (UOI) Vs Shri Mohinder Singh

Punjab And Haryana At Chandigarh · (2011) 162 PLR 647 : (2011) 5 RCR(Civil) 609

Railways Act, 1989 — Section 124, 124A, 128(1)

Read judgment

High Courts31 Jan 2011Dismissed

Commissioner of Income Tax Vs Faridabad Entertainment p. Ltd.

Punjab And Haryana At Chandigarh · (2011) 336 ITR 129

Income Tax Act, 1961 — Section 143(3), 145, 260A

Read judgment

High Courts31 Jan 2011

The Mansa Central Company Operative Bank Ltd. Vs The Presiding Officer, Industrial Tribunal and Ors

Punjab And Haryana At Chandigarh · (2011) 162 PLR 604

Constitution of India, 1950 — Article 14, 16, 16(1), 16(3), 226Industrial Disputes Act, 1947 — Section 10, 25F, 7A

Read judgment

High Courts31 Jan 2011Allowed

Haryana Glue Works Vs Kapoor Singh and Others

Punjab And Haryana At Chandigarh · (2012) ACJ 982 : (2011) 162 PLR 609 : (2011) 5 RCR(Civil) 671 : (2011) 4 TAC 200

Motor Vehicles Act, 1988 — Section 2(30)Partnership Act, 1932 — Section 69Presidency Small Cause Courts Act, 1882 — Section 19

Read judgment

High Courts28 Jan 2011Allowed

Santokh Singh Vs Financial Commissioner, Appeals-II Punjab, Chandigarh

Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 104 : (2011) 3 RCR(Civil) 863

Punjab Land Revenue Rules, 1909 — Rule 20

Read judgment

High Courts28 Jan 2011Allowed

Jatinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 428

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 307, 313, 406, 498A

Read judgment

High Courts28 Jan 2011Allowed

Kamala Chhabra Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0464

Criminal Procedure Code, 1973 (CrPC) — Section 482(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

Read judgment

High Courts28 Jan 2011Allowed

Kartar Singh and Others Vs Joint Secretary to Government of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 4 LLJ 84 : (2011) LLR 859 : (2011) 162 PLR 86

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 11, 11A, 12(4)

Read judgment