High Courts01 Feb 2011
Kishan Dei Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0211
Penal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 173 of 196
High Courts01 Feb 2011Allowed
Shashi Kumar Chadha Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts01 Feb 2011
The Commissioner of Income Tax (Central) Vs Rockman Cycle Industries Private Limited
Punjab And Haryana At Chandigarh · (2011) 238 CTR 363
Income Tax Act, 1922 — Section 12(2)Income Tax Act, 1961 — Section 148, 154, 271(1), 28, 30
High Courts01 Feb 2011Allowed
Harchand Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 693
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 148, 149, 430, 506
High Courts01 Feb 2011Dismissed
Davinderjit Kashyap Vs Bhupinderjit Kasyhap and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 650 : (2011) 5 RCR(Civil) 608
Succession Act, 1925 — Section 63
High Courts01 Feb 2011Allowed
Reena Chauhan Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 651
High Courts01 Feb 2011Dismissed
Narinder Singh Vs Kamla and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 654
Registration Act, 1908 — Section 28, 30
High Courts01 Feb 2011Allowed
Manohar Singh Vs Commissioner, Jalandhar Division, Jalandhar and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 281
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471Punjab Chaukidara Rules, 1976 — Rule 7, 8
High Courts01 Feb 2011Dismissed
Smt. Bhajan Kaur and another Vs Gurmej Kaur and another
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 816
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 35APunjab State Election Commission Act, 1994 — Section 100, 102, 103, 73, 74Punjab State Election Commission Rules, 1994 — Rule 51, 52, 53
High Courts01 Feb 2011
Commissioner of Income Tax, (Central), Ludhiana Vs Rockman Cycle Industries (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 331 ITR 401 : (2011) 15 TAXMAN 306
Income Tax Act, 1922 — Section 12(2)Income Tax Act, 1961 — Section 271(1)(c), 28, 29, 30, 30
High Courts01 Feb 2011Dismissed
CIT Vs Nuchem Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0008
Income Tax Act, 1961 — Section 260A, 41, 80
High Courts31 Jan 2011Dismissed
Sumit Tomar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0476
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 50, 54
High Courts31 Jan 2011
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0388
Penal Code, 1860 (IPC) — Section 394
High Courts31 Jan 2011Dismissed
Kapil Dev Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0369
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts31 Jan 2011
Baljeet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts31 Jan 2011Dismissed
Satish Chandra Vs Aggarwal Earth Movers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 3 BC 418 : (2011) 3 CivCC 173 : (2011) 2 RCR(Criminal) 109
Criminal Procedure Code, 1973 (CrPC) — Section 138, 177, 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141Penal Code, 1860 (IPC) — Section 420
High Courts31 Jan 2011
Harkrishan Lal Vs Superintending Canal Officer and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0318
High Courts31 Jan 2011Dismissed
Dhanna Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0317
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 12(4)
High Courts31 Jan 2011Dismissed
Sushil Kumar Vs Financial Commissioner and Principal Secretary to Government of Haryana, Department of Appeals and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0214
High Courts31 Jan 2011
Rajinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Punjab Excise Act, 1914 — Section 61(1)