High Courts24 Jan 2011
Nirmala Devi and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 179 of 196
High Courts24 Jan 2011
Dr. Satish Kumar Arora and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0198
High Courts24 Jan 2011
Manpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts24 Jan 2011
Shiv Nath Paswan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0185
High Courts24 Jan 2011
Brij Bhushan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0184
High Courts24 Jan 2011Dismissed
Bittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20
High Courts24 Jan 2011Allowed
Baldeva Vs Hindu Khandan Mushtarkha Devat Ram Banarsi Lal
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0182
Constitution of India, 1950 — Article 227
High Courts24 Jan 2011Dismissed
Sucha Ram @ Sucha Singh Vs Gurtej Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0181
Constitution of India, 1950 — Article 227
High Courts24 Jan 2011Dismissed
Gurcharan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 207, 397, 401Penal Code, 1860 (IPC) — Section 323, 34, 436, 452
High Courts24 Jan 2011Allowed
Charan Singh Vs Sh. Upkar Singh Khajala Advocate and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0178
Constitution of India, 1950 — Article 227
High Courts24 Jan 2011Dismissed
Sawan Singh Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0176
High Courts24 Jan 2011Dismissed
D.C.B. and Another Vs Friends Flour Mills
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0168
High Courts24 Jan 2011Allowed
Mohinder Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0149
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227
High Courts24 Jan 2011Dismissed
The Punjab Business and Supply Company Pvt. Ltd. Vs Financial Commissioner (Revenue) and Secretary to Govt. Haryana, Rehabilitation Department and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 388
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts24 Jan 2011Dismissed
Mahinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 427Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 15, 16, 9
High Courts24 Jan 2011
Harjot Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts24 Jan 2011
Dilraj Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts24 Jan 2011
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0120
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302
High Courts24 Jan 2011
Hansi Improvement Trust Vs Narinder Kumar Jain and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0117
Constitution of India, 1950 — Article 141, 142, 227
High Courts24 Jan 2011
Harpal Singh Vs Daljit Singh and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0111
Constitution of India, 1950 — Article 227