High Courts01 Mar 2011Allowed
Raghbir Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 157
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397(3), 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 150 of 196
High Courts01 Mar 2011Dismissed
Kiran Bala Bangar Vs Vijay Kumar Bangar
Punjab And Haryana At Chandigarh · (2011) 163 PLR 425
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 20(2), 24
High Courts01 Mar 2011Allowed
Commissioner of Income Tax Vs Smt. Anjana Sehgal
Punjab And Haryana At Chandigarh · (2013) 355 ITR 294
Income Tax Act, 1961 — Section 2, 2(14), 2(14)(iii), 2(14)(iii)(a), 2(14)(iii)(b)
High Courts01 Mar 2011Allowed
Vipin Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 383
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 193, 363, 366, 376
High Courts01 Mar 2011Dismissed
Azad Singh and Others Vs Tarif Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 432
High Courts28 Feb 2011Allowed
Ashok Kumar Makhija and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0478
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 12, 18, 19, 27, 29Penal Code, 1860 (IPC) — Section 420, 506
High Courts28 Feb 2011Allowed
Commissioner of Income Tax Vs Mukta Metal Works
Punjab And Haryana At Chandigarh · (2011) 244 CTR 544
Evidence Act, 1872 — Section 16, 17, 34Foreign Exchange Regulation Act, 1973 — Section 56, 8Income Tax Act, 1961 — Section 148, 158BC, 158BD, 158BF, 260A
High Courts28 Feb 2011Allowed
Polymers Paper Ltd. Vs Presiding Officer Industrial Tribunal and Anr
Punjab And Haryana At Chandigarh · (2011) 4 LLJ 211 : (2011) 162 PLR 526
Industrial Disputes Act, 1947 — Section 10, 33
High Courts28 Feb 2011Dismissed
Surinder Pal Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0387
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts28 Feb 2011Dismissed
Jai Hanuman Bajrang Bali Co. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0384
High Courts28 Feb 2011Dismissed
Gurvinder Singh and Another Vs Jit Singh
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0380
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts28 Feb 2011Allowed
Savita Bains Vs Akashdeep and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0379
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Feb 2011Dismissed
Satish Kapur @ Satish Kumar Vs The Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 175 : (2011) 162 PLR 154
Electricity Act, 1910 — Section 26(6)
High Courts28 Feb 2011Allowed
Surjeet and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0347
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506
High Courts28 Feb 2011Dismissed
Tilak Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0299
High Courts28 Feb 2011Dismissed
Dr. Bhim Singh Dahiya Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0297
Constitution of India, 1950 — Article 12, 14, 19Delhi Administration Act, 1966 — Section 3General Clauses Act, 1897 — Section 3(31)
High Courts28 Feb 2011
Satinderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0293
Information Technology Act, 2000 — Section 66Penal Code, 1860 (IPC) — Section 406, 408, 420
High Courts28 Feb 2011Dismissed
Krishan Kumar Vs Smt. Bimla Wanti and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0184
Constitution of India, 1950 — Article 227
High Courts28 Feb 2011Allowed
Simranjit Kaur @ Madhu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 92
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Feb 2011Allowed
Veerpal Kaur @ Gurtej Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0148
Penal Code, 1860 (IPC) — Section 301, 302, 34