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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 151 of 196

High Courts28 Feb 2011Dismissed

Ran Singh and Another Vs Jai Narain

Punjab And Haryana At Chandigarh · (2011) 2 CivCC 694 : (2011) 162 PLR 176 : (2011) 2 RCR(Civil) 525

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(4)
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High Courts25 Feb 2011Dismissed

Jagdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 255

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 148, 149, 300, 302
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High Courts25 Feb 2011Allowed

CIT Vs Deep Chand

Punjab And Haryana At Chandigarh · (2011) 336 ITR 292

Income Tax Act, 1961 — Section 260A, 271(1)
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High Courts25 Feb 2011Allowed

Jagtar Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0382

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Punjab Panchayati Raj Act, 1994 — Section 20(1)
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High Courts25 Feb 2011Dismissed

Satnam Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0360

Arms Act, 1959 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
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