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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 149 of 196

High Courts03 Mar 2011Dismissed

Balwinder Singh @ Bindar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0156

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 37, 61
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High Courts01 Mar 2011Dismissed

Sohan Lal Vs Gurbax Kaur

Punjab And Haryana At Chandigarh · (2011) 4 CivCC 255 : (2011) 163 PLR 430

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Hindu Marriage (Amendment) Act, 1985 — Section 13
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High Courts01 Mar 2011

Awadesh Kumar Chaturvedi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 91

Criminal Procedure Code, 1973 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 167(1), 172, 172B(1), 363, 366APunjab and Haryana High Court Rules and Order — Rule 10, 13, 9
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High Courts01 Mar 2011Dismissed

Gurmit Singh Vs Inder Pal Singh

Punjab And Haryana At Chandigarh · (2012) 1 CivCC 24 : (2011) 4 RCR(Civil) 744 : (2011) 4 RCR(Criminal) 615

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts01 Mar 2011Dismissed

Ami Chand Vs Raj Pal and Others

Punjab And Haryana At Chandigarh · AIR 2011 P&H 109 : (2011) 162 PLR 23 : (2011) 2 RCR(Civil) 521

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1970 — Article 1, 17, 3, 7
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