High Courts03 Mar 2011Dismissed
Smt. Surinder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 449
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 147 of 196
High Courts03 Mar 2011Allowed
Ishwar Singh Vs The Workman Compensation Commissioner, Panipat and Others
Punjab And Haryana At Chandigarh · (2011) 131 FLR 271 : (2011) 163 PLR 443
High Courts03 Mar 2011Dismissed
Banwari Lal Vs Smt. Dhanpati and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 440
High Courts03 Mar 2011Allowed
Gurdeep Singh Vs The Upkar Co-operative (Non-Agriculture) Thrift and Credit Society Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 435
Haryana Co-operative Societies Act, 1984 — Section 102, 102(1), 104, 128, 128(1)
High Courts03 Mar 2011Dismissed
Commissioner of Central Excise Vs Mahajan Steel Tubes
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0693
Central Excise Rules, 1944 — Rule 57A(6), 96ZP, 96ZP(3)Central Excises and Salt Act, 1944 — Section 3, 35G, 3A
High Courts03 Mar 2011Allowed
Princy and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0691
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts03 Mar 2011
Gurinderpal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2567
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts03 Mar 2011Dismissed
Super Cut Engineering Work Vs Kaushlender
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0689
Constitution of India, 1950 — Article 227
High Courts03 Mar 2011Dismissed
Jagram Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0688
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts03 Mar 2011Dismissed
Shiv Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0668
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts03 Mar 2011
Raj Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0636
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts03 Mar 2011Dismissed
Darshan Singh and Another and Karnail Singh Vs Bhil Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0595
High Courts03 Mar 2011
Dr. Parul Dham Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 149
High Courts03 Mar 2011Allowed
Sodhi Ram Vs Dharma Ram
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0548
Constitution of India, 1950 — Article 227
High Courts03 Mar 2011
Balwinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0511
High Courts03 Mar 2011Allowed
Makhan Singh and Others Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0494
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 94Constitution of India, 1950 — Article 227
High Courts03 Mar 2011Dismissed
Monochem Graphic Pvt. Ltd. Vs Indofarm Industries Ltd.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0468
High Courts03 Mar 2011Allowed
Surinder Pal Alias Chhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0466
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts03 Mar 2011
Gurpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0462
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Mar 2011
Ragbir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0445
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482Penal Code, 1860 (IPC) — Section 120