High Courts04 Mar 2011Dismissed
Ibrahim Ali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0522
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 145 of 196
High Courts04 Mar 2011Allowed
Manpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0507
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts04 Mar 2011Dismissed
Food Corporation of India Vs Suraj Rice Mills
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0454
High Courts04 Mar 2011Dismissed
Raj Kumar Vs Sanjay Saini
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0452
High Courts04 Mar 2011Allowed
Sukhchain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0450
Arms Act, 1959 — Section 25, 54, 57, 59Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 336, 427
High Courts04 Mar 2011Allowed
Jagtar Singh @ Kaka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2518
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts04 Mar 2011
Pappu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0425
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts04 Mar 2011
Sharda Sharma Vs Sohan Lal
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 478 : (2011) 3 PLR 91 : (2011) 3 RCR(Civil) 742
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Mar 2011Dismissed
Smt. Krishna Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0416
Penal Code, 1860 (IPC) — Section 120B, 201, 419, 420, 467
High Courts04 Mar 2011
Paramjit alias Gurmail Ram Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0413
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Mar 2011
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0412
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 307, 427, 452
High Courts04 Mar 2011Allowed
Mawasi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0409
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 498, 506
High Courts04 Mar 2011Dismissed
Sewa Singh Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0407
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326
High Courts04 Mar 2011Dismissed
Rupesh Arora and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0405
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts04 Mar 2011Dismissed
Gurnam Singh Vs Smt. Ranjit Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0402
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 2011Dismissed
Manoj Kumar Singh Vs Smt. Susheela Thakur and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0394
Civil Procedure Code Amendment Act, 1976 — Order 1 Rule 10A, Order 2 Rule 1Constitution of India, 1950 — Article 227
High Courts04 Mar 2011Dismissed
Bansi Badan Vs Amanpreet Singh Chahal and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0359
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Mar 2011Dismissed
Food Corporation of India Vs Bansal and Sons and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0354
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 471
High Courts04 Mar 2011Dismissed
Food Corporation of India Vs G.P. Sales
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0344
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts04 Mar 2011Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A