High Courts04 Mar 2011Dismissed
Punjab State Electricity Board, Patiala and Others Vs Sagar Gupta
Punjab And Haryana At Chandigarh · (2011) 163 PLR 457
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 144 of 196
High Courts04 Mar 2011Dismissed
State of Haryana Vs Jasmohinder Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 748
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Mar 2011Dismissed
Chander Bhushan Anand Vs Devender Kumar Singla
Punjab And Haryana At Chandigarh · (2011) 163 PLR 30 : (2011) 2 RCR(Civil) 295 : (2011) 2 RCR(Civil) 807
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A, 18A(5), 2
High Courts04 Mar 2011Allowed
Harwinder Pal Kaur and Another Vs Kuldeep Singh Gurm @ Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 34 : (2011) 2 RCR(Civil) 804
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 18A, 18A(2), 18A(3)
High Courts04 Mar 2011
Gurpreet Singh and Another Vs Brijinder Bhardwaj and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 290 : (2011) 163 PLR 212 : (2011) 2 RCR(Civil) 770
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)Limitation Act, 1963 — Section 5
High Courts04 Mar 2011Allowed
Mrs. Birinder Khullar Vs Maninder Singh
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 438 : (2011) 163 PLR 38 : (2011) 2 RCR(Civil) 751 : (2011) 1 RCR(Rent) 307
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Mar 2011Dismissed
Amar Kaur Vs Mahinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0678
Constitution of India, 1950 — Article 227
High Courts04 Mar 2011Dismissed
Arvinder Pal Singh Vs Parvinder Kaur
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0647
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
High Courts04 Mar 2011Dismissed
Raj Rani and Another Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0644
High Courts04 Mar 2011Dismissed
Food Corporation of India Vs Friends Rice Mills Friends Rice Mills Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0637
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts04 Mar 2011Dismissed
Smt. Shashi Sharma Vs The Labour-cum-Conciliation Officer and Another
Punjab And Haryana At Chandigarh · (2011) 131 FLR 129 : (2011) 3 LLJ 743 : (2011) LLR 841 : (2011) 163 PLR 451
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 45Constitution of India, 1950 — Article 227Payment of Wages (Procedure) Rules, 1937 — Rule 8(3)
High Courts04 Mar 2011Allowed
Dalip Singh Vs Mahindra and Mahindra Financial Services Ltd.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0594
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Mar 2011
Ashok Kumar Vs State of Hayana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0589
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts04 Mar 2011
Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0573
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302, 328
High Courts04 Mar 2011Dismissed
Union of India (UOI) Vs Nachhattar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0565
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts04 Mar 2011Dismissed
Dalip Kumar Sareen Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0557
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 417, 419, 468, 469
High Courts04 Mar 2011Dismissed
Mohd. Fiaz Vs Mohd. Gulzar and another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0544
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts04 Mar 2011Allowed
Commissioner of Income Tax Vs Steel Steips Leasing Ltd.
Punjab And Haryana At Chandigarh · (2011) 338 ITR 455
Income Tax Act, 1961 — Section 115JA, 11JA(4), 11JB(5), 143(1), 143(3)
High Courts04 Mar 2011
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0536
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498
High Courts04 Mar 2011Dismissed
Gurpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0535
Criminal Procedure Code, 1973 (CrPC) — Section 482