High Courts03 Mar 2011Dismissed

Sita Ram Vs Smt. Malwinder Kaur

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 760

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts03 Mar 2011Dismissed

Sandeep Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0411

Arms Act, 1959 — Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 216, 302
High Courts03 Mar 2011

Harkamal Jit Singh and Others Vs U.T. and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0347

Arms Act, 1959 — Section 25, 27, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 163(2), 163(2), 320, 320(9), 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323