High Courts25 Feb 2011Allowed
Pankaj Ahuja Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2521
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 342, 352, 392
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 152 of 196
High Courts25 Feb 2011Dismissed
Harpreet Singh Vs Kamalpreet Kaur
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0236
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
High Courts25 Feb 2011
Mukesh Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0228
High Courts25 Feb 2011Dismissed
Vinod and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Feb 2011Dismissed
Surat Singh Vs Dharambir Patwari and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0179
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts25 Feb 2011
Sandeep Singh alias Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0178
Penal Code, 1860 (IPC) — Section 120B, 201B, 406, 420, 467
High Courts25 Feb 2011
Sharanjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts25 Feb 2011Dismissed
The Managing Director Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0154
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts25 Feb 2011Allowed
Sarabjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0153
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 25, 61
High Courts25 Feb 2011
Jiwan Kumar Vs Bachan Lal and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Feb 2011
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0125
Penal Code, 1860 (IPC) — Section 307, 34, 450
High Courts25 Feb 2011Dismissed
State of Punjab Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 148, 307, 323, 324
High Courts25 Feb 2011Allowed
Rachhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0109
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 118, 120B, 148, 149, 201
High Courts25 Feb 2011Dismissed
Commissioner of Income Tax Vs Rana Polycot Ltd.
Punjab And Haryana At Chandigarh · (2012) 347 ITR 466
Income Tax Act, 1961 — Section 10B, 10B(5), 115JA, 139(1), 139(5)
High Courts25 Feb 2011Dismissed
CIT Vs Shahbad Co-Operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0025
Income Tax Act, 1961 — Section 260A, 32
High Courts25 Feb 2011Dismissed
Sheru @ Sher Mohd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 424
Punjab Prohibition of Cow Slaughter Act, 1955 — Section 3, 5, 8
High Courts24 Feb 2011Dismissed
Shri Niwas Gupta Vs Parmod Gupta
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 803 : (2011) 162 PLR 519
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 22, 22(2), 22(3), 4, 6
High Courts24 Feb 2011Dismissed
Kavita Vs State of Hayrana and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 683
Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts24 Feb 2011Allowed
Sonu alias Rinku alias Lambu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) CriLJ 2068
Penal Code, 1860 (IPC) — Section 302, 306, 34, 382, 397
High Courts24 Feb 2011Allowed
Sonu @ Rinku @ Lambu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 392
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(5), 439(1)Penal Code, 1860 (IPC) — Section 302, 306, 34, 382, 397