High Courts22 Feb 2011Allowed
Suman Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0331
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13(1), 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 154 of 196
High Courts22 Feb 2011
Shyam Lal Sharma and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0295
High Courts22 Feb 2011Dismissed
Amar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts22 Feb 2011
Rajender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0237
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts22 Feb 2011Allowed
Gurcharan Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0227
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 6(6)
High Courts22 Feb 2011
Beant Kaur and others Vs Jarnail Singh and others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 471
Motor Vehicles Act, 1988 — Section 168
High Courts22 Feb 2011Dismissed
Dr. Mani Ram Vs Ram Tyagi and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0176
High Courts22 Feb 2011Dismissed
Harpal Singh and Another Vs Gurdev Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0173
Constitution of India, 1950 — Article 227
High Courts22 Feb 2011Dismissed
New India Insurance Company Limited Vs Ram Ishwar and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0158
High Courts22 Feb 2011
Karnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts22 Feb 2011Dismissed
Krishan Lal Vs Om Pal
Punjab And Haryana At Chandigarh · (2011) 162 PLR 29
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Constitution of India, 1950 — Article 227
High Courts22 Feb 2011Dismissed
Satpal Chadha and Others Vs Satish Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 544 : (2011) 3 RCR(Civil) 283
High Courts22 Feb 2011Allowed
Mulkh Raj and Others Vs Nisha Jain and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 522
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 23 Rule 1(4), 11East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 Feb 2011Dismissed
Baldev Singh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 513
High Courts21 Feb 2011Allowed
Tek Singh (dead) through his L.Rs. and Others Vs Pratap Singh and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 73 : (2011) 5 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 96
High Courts21 Feb 2011Dismissed
Jagat Sarup and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 42 : (2011) 162 PLR 152 : (2013) 1 RCR(Civil) 461
Constitution of India, 1950 — Article 19, 19(1), 19(4)Societies Registration Act, 1860 — Section 1, 20
High Courts21 Feb 2011Allowed
Raj Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0393
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B
High Courts21 Feb 2011Allowed
Shanti Lal Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0390
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 438(2)Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5
High Courts21 Feb 2011
Priyanka and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts21 Feb 2011
Madan Gopal Sharma and Others Vs Sudarshan Lal and Others United India Insurance Company Limited Vs Madan Gopal Sharma and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0348
Motor Vehicles Act, 1988 — Section 149, 169