High Courts21 Feb 2011Dismissed
Rajinder Kaur and Another Vs Harpreet Kaur
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0333
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 155 of 196
High Courts21 Feb 2011Dismissed
Harnek Singh and Others Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0275
High Courts21 Feb 2011Dismissed
Ramphal Vs Satyawan and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0274
Constitution of India, 1950 — Article 227
High Courts21 Feb 2011Dismissed
Malkiat Singh alias Titu and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0270
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 364, 386
High Courts21 Feb 2011Allowed
Mehrunisha Vs Youdhbir Singh Bhadana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0269
High Courts21 Feb 2011Dismissed
Ravi Kumar alias Ravi Bhandari Vs Lakhbir Singh
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0263
High Courts21 Feb 2011Dismissed
Raju alias Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0254
Penal Code, 1860 (IPC) — Section 120B, 201, 307, 324, 326
High Courts21 Feb 2011Dismissed
Surinder Singh Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0252
Constitution of India, 1950 — Article 227
High Courts21 Feb 2011Dismissed
Santosh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0242
High Courts21 Feb 2011Allowed
Babina Devi and Another Vs Rajbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0188
High Courts21 Feb 2011
Harleen Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts21 Feb 2011
S.G.N. Telecoms Ltd. Vs National Aluminium Co. Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0149
High Courts21 Feb 2011Dismissed
Rakesh and Others Vs Devi Dutt and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0142
High Courts21 Feb 2011
Sukhwinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts21 Feb 2011Dismissed
Karamjit Singh @ Bubby Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0126
Arms Act, 1959 — Section 25, 25(54), 59Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 392
High Courts21 Feb 2011Dismissed
Sukhbir Vs In time Promoters Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0124
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2)Constitution of India, 1950 — Article 227
High Courts21 Feb 2011
Jasvir Kaur alias Sheero Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0119
Penal Code, 1860 (IPC) — Section 302, 306
High Courts21 Feb 2011Dismissed
Commissioner of Central Excise Vs Patran Pipes (P) Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0115
Central Excise Rules, 1944 — Rule 26Central Excises and Salt Act, 1944 — Section 35G
High Courts21 Feb 2011Dismissed
Brij Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 392, 404, 460
High Courts21 Feb 2011Allowed
Naresh Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 202
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3, 30(3)Insecticides Rules, 1971 — Rule 27(5), 33