High Courts21 Feb 2011Dismissed
CIT Vs Lakshmi Energy and Foods Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0007
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 156 of 196
High Courts21 Feb 2011Allowed
Mohinder Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 353 ITR 278
Income Tax Act, 1961 — Section 139, 139(8), 148, 215, 217
High Courts17 Feb 2011
Jagmohan Chopra Vs Divisional Commissioner, Patiala Division, Patiala and others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0475
Constitution of India, 1950 — Article 226, 227East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Corporation Act, 1976 — Section 103(1), 146, 91, 93, 97
High Courts17 Feb 2011Allowed
Jagtar Singh and Others Vs Ind Kaur
Punjab And Haryana At Chandigarh · (2011) 162 PLR 535
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, 151
High Courts17 Feb 2011Allowed
Arun Kumar Vs Sat Pal
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 810
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts17 Feb 2011Allowed
New India Insurance Company Limited Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0404
Motor Vehicles Act, 1939 — Section 95(2)
High Courts17 Feb 2011
Subodh Kumar Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Feb 2011Dismissed
Baldev Krishan Vs Gurmail Singh etc.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0399
High Courts17 Feb 2011
Shaheed-E-Azam S. Bhagat Singh New Sports Club. (Regd.) and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0398
Constitution of India, 1950 — Article 226
High Courts17 Feb 2011Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489B, 489C, 511
High Courts17 Feb 2011Dismissed
Municipal Corporation Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0396
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts17 Feb 2011
Gulzar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0395
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts17 Feb 2011
Sandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0392
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts17 Feb 2011
Aradhana Gautam and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts17 Feb 2011Allowed
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2487
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Feb 2011
Sukhdev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0377
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts17 Feb 2011
Bagicha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0375
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Feb 2011Dismissed
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0374
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Feb 2011Allowed
Mst. Sheela Devi and Others Vs Constable Rajbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0372
High Courts17 Feb 2011Allowed
Amar Kaur and Others Vs Director Rural Development and Panahcyat Department and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0371
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7