High Courts17 Feb 2011Dismissed
Ved Paul Sharma Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0131
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 158 of 196
High Courts17 Feb 2011Dismissed
Best Apparels Vs Microtex India Ltd.
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0127
Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 28
High Courts17 Feb 2011Disposed Off
The Commissioner of Income Tax-II Vs Perfect Forgings
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0123
Income Tax Act, 1961 — Section 260A, 28, 80HHC
High Courts17 Feb 2011Dismissed
Nilesh Jha Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 406, 452, 498A, 506
High Courts17 Feb 2011Allowed
New India Assurance Company Limited Vs Hem Raj and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 112
Motor Vehicles Act, 1988 — Section 147, 95(2), 95(2)(1)
High Courts17 Feb 2011
Yadavindra Public School Association Patiala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 287
Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Act, 1976 — Section 103(D), 138, 140, 146, 147
High Courts17 Feb 2011Dismissed
Rakesh Kumar Vs Narinder Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0017
Constitution of India, 1950 — Article 227
High Courts17 Feb 2011Dismissed
Krishan Vs Smt. Tarawati Widow and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 29 : (2011) 4 TAC 173
High Courts16 Feb 2011Dismissed
Gunner Driver M. Venkatappa Reddy Vs Sohan Singh and others State of Haryana Vs Gunner Driver M. Venkatappa Reddy
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 186
High Courts16 Feb 2011Dismissed
Vijay Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0458
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 246
High Courts16 Feb 2011Dismissed
Aar Kay Concast Ltd. Vs Reliance Capital Limited
Punjab And Haryana At Chandigarh · (2011) 164 CompCas 409 : (2011) 162 PLR 1 : (2011) 109 SCL 5
Companies Act, 1956 — Section 433, 434
High Courts16 Feb 2011Dismissed
Mit Singh and Another Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 32
Civil Procedure Code Amendment Act, 1976 — Section 100, 100(4) , 100(5)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 92Limitation Act, 1908 — Article 142 , 144
High Courts16 Feb 2011
United India Insurance Company Limited Vs Smt. Sita Devi and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 152 : (2011) 4 TAC 180
Motor Vehicles Act, 1939 — Section 95(2)
High Courts16 Feb 2011Dismissed
Rupinder Singh alias Raju Vs Krishan and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0328
High Courts16 Feb 2011
Neena Goyal Vs Indian Oil Corporation and another
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 102
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 2011Allowed
Fakruddin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0191
Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 307
High Courts16 Feb 2011
Smt. Mohini Vs Rakesh Sharma and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0170
High Courts16 Feb 2011Allowed
Smt. Sarla Devi and Others Vs Midha alias Harnam Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0145
High Courts16 Feb 2011Dismissed
Commissioner, Central Excise Commissionerate. Vs H.S. Steel (P) Ltd.
Punjab And Haryana At Chandigarh · (2011) 184 ECR 326
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Feb 2011Dismissed
Joginder Singh @ Ginder Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 432