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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 160 of 196

High Courts15 Feb 2011Allowed

Hasin and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 429

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 102B, 148, 149, 212, 302
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High Courts14 Feb 2011Dismissed

Jitender Vs Sunita

Punjab And Haryana At Chandigarh · (2011) 6 RCR(Civil) 73

Guardians and Wards Act, 1890 — Section 25
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High Courts14 Feb 2011

Gurpreet Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0330

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 441, 447, 506Probation of Offenders Act, 1958 — Section 4(1)
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High Courts14 Feb 2011Dismissed

Smt. Kulwant Kaur Padda Vs State Bank of Patiala

Punjab And Haryana At Chandigarh · (2011) 162 PLR 738 : (2011) 2 RCR(Civil) 505 : (2011) 1 RCR(Rent) 249

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 4, Order 18 Rule 4, Order 18 Rule 4(1), Order 18 Rule 5East Punjab Urban Rent Restriction Act, 1949 — Section 13B
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