High Courts11 Feb 2011Dismissed
Dilawar Singh Vs M/s. Pawan Kumar Vikram Kumar
Punjab And Haryana At Chandigarh · (2011) 164 PLR 475
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 162 of 196
High Courts11 Feb 2011Dismissed
CIT Vs Metalman Auto (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 434
Income Tax Act, 1961 — Section 10(35), 14A, 260A, 80HH, 80IB
High Courts11 Feb 2011Dismissed
Kamla Wati and Others Vs The Secretary, Rehabilitation Department, Govt. of India and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 48 : (2011) 2 RCR(Civil) 439
Civil Procedure Code Amendment Act, 1976 — Section 100 , 100(4) , 100(5)Civil Procedure Code, 1908 (CPC) — Section 80East Punjab Refugee Rehabilitation (Buildings and Building Sites) Act, 1948 — Section 10, 2, 7, 7I, 9(5)
High Courts11 Feb 2011
Manisha @ Mneesha and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts11 Feb 2011Dismissed
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0357
Penal Code, 1860 (IPC) — Section 148, 149, 323, 380, 427
High Courts11 Feb 2011Dismissed
Maninder Singh and Another Vs Paramjeet Singh and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 458
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts11 Feb 2011
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0354
Arms Act, 1959 — Section 25
High Courts11 Feb 2011Dismissed
Smt. Shakuntla Singla and Others Vs Chander Parkash and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0353
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 64, 65, 66, 74
High Courts11 Feb 2011Dismissed
Vinod Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts11 Feb 2011
Simranjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts11 Feb 2011
Pardeep alias Raju Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 164, 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts11 Feb 2011Dismissed
Gurtej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Feb 2011
Amarjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts11 Feb 2011Dismissed
Mewa Singh @ Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts11 Feb 2011Allowed
Raj Kumar Vs Devi Dayal and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0286
High Courts11 Feb 2011
Surinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 2011
Malkit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0272
Penal Code, 1860 (IPC) — Section 306
High Courts11 Feb 2011
Rajdhani Interstate Transport Company (Regd) and Another Vs The New India Assuracne Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0271
Legal Services Authorities Act, 1987 — Section 22C
High Courts11 Feb 2011Allowed
Sital Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0250
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts11 Feb 2011Dismissed
Harjit Singh Vs Mehnga Singh and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0234
Punjab State Election Commission Act, 1994 — Section 76