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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 164 of 196

High Courts11 Feb 2011Dismissed

The Col. Education society Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 139 : (2011) 3 RCR(Civil) 42

Constitution of India, 1950 — Article 226, 227Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 4, 4(1), 4(2), 5Works of the Defence Act, 1903 — Section 3, 4, 5, 6, 7
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High Courts10 Feb 2011Dismissed

Manvinder Singh Vs Harjeet Kaur Gill

Punjab And Haryana At Chandigarh · (2011) 162 PLR 542 : (2011) 3 RCR(Civil) 302

East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18ARepresentation of the People (Amendment) Act, 2010 — Section 2Representation of the People Act, 1950 — Section 20A
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High Courts10 Feb 2011Dismissed

Pala Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 900

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 34
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High Courts10 Feb 2011Dismissed

Naresh Kumar Vs Kiran Garg

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0368

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
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High Courts10 Feb 2011

Jaswant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0362

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 29, 37
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High Courts10 Feb 2011Dismissed

Sukhwant Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0334

Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 11, 117
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