COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 165 of 196

High Courts10 Feb 2011Allowed

Virender Singh Nirwania Vs Governing Body R.K.S.D. College

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0317

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts10 Feb 2011Allowed

Iqbal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0316

Penal Code, 1860 (IPC) — Section 420, 438(2), 465, 467, 468

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High Courts10 Feb 2011Dismissed

State of Haryana and Others Vs Devender Kumar and Another

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0312

Constitution of India, 1950 — Article 14, 16

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High Courts10 Feb 2011

Jaspal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0308

Penal Code, 1860 (IPC) — Section 120B, 468Probation of Offenders Act, 1958 — Section 4(1)

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High Courts10 Feb 2011Dismissed

Gaganpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0296

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379B

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High Courts10 Feb 2011

Sukhpali and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0291

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 368, 376, 506

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High Courts10 Feb 2011Dismissed

Jasbir Singh and Others Vs Ranjit Singh and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 729

Civil Procedure Code, 1908 (CPC) — Section 2(12)

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High Courts10 Feb 2011Allowed

Raj Narain Yadav Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0281

Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 319, 398Penal Code, 1860 (IPC) — Section 120(B), 408, 420, 467, 468

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High Courts10 Feb 2011

Kairon Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 724 : (2011) 5 RCR(Civil) 733

Punjab Municipal Act, 1911 — Section 174, 190, 192, 193

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High Courts10 Feb 2011Dismissed

Mohinder Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0266

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304A

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High Courts10 Feb 2011

Inderjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0255

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 411

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High Courts10 Feb 2011

Priti and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0241

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts10 Feb 2011Dismissed

Smt. Reshma Devi and Another Vs Surinder Lal Jarnail Singh and Another

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0235

Motor Vehicles Act, 1988 — Section 163, 163A

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High Courts10 Feb 2011Dismissed

Surinder Pal Vs Ved Parkash and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0233

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High Courts10 Feb 2011

Subhash Bajaj and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0231

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 406, 498(A)

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High Courts10 Feb 2011Dismissed

Kamlesh Kumari Vs Veer Singh and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0215

Penal Code, 1860 (IPC) — Section 323, 34, 452

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High Courts10 Feb 2011Allowed

Kuldeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0210

Arms Act, 1959 — Section 25, 27, 29, 30Penal Code, 1860 (IPC) — Section 118, 120B, 148, 149, 201

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High Courts10 Feb 2011Dismissed

Ramdia Vs Krishan Kumar Thareja and Another

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0206

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts10 Feb 2011

Major Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0204

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High Courts10 Feb 2011Allowed

Ms. Pharmuda and Others Vs Tejbir and Others

Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0200

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