High Courts10 Feb 2011Dismissed
Sun Raj Software Pvt. Ltd. Vs Shri Ram Saran and Another
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 113 : (2011) 162 PLR 722 : (2011) 5 RCR(Civil) 590
Registration Act, 1908 — Section 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 167 of 196
High Courts10 Feb 2011Allowed
Subhash Chander Gagneja Vs Krishana Kanta and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 727 : (2011) 5 RCR(Civil) 705
Negotiable Instruments Act, 1881 (NI) — Section 78, 79, 80, 82
High Courts10 Feb 2011Dismissed
Deepak Kumar Vs Poonam Rani
Punjab And Haryana At Chandigarh · (2011) 163 PLR 27
Hindu Marriage (Amendment) Act, 1956 — Section 13, 13B, 13B(2), 23
High Courts09 Feb 2011Dismissed
Chotti Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 775 : (2011) 5 RCR(Civil) 639
Evidence Act, 1872 — Section 68
High Courts09 Feb 2011
Merino Panel Products Limited Vs Designated Authority and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 770 : (2011) 5 RCR(Civil) 647
Constitution of India, 1950 — Article 14, 19(1)Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 18 , 20
High Courts09 Feb 2011Allowed
Smt. Parsanni Vs Shri Sube Singh and Another
Punjab And Haryana At Chandigarh · (2012) ACJ 1847 : (2011) 162 PLR 764 : (2012) 3 TAC 397 : (2011) 4 TAC 619
Evidence Act, 1872 — Section 76
High Courts09 Feb 2011Allowed
Managing Committee, Arya High School Vs Atma Prashad Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 761
Constitution of India, 1950 — Article 226, 227Employees (Security of Service) Rules, 1981 — Rule 7(1), 7(6), 7(7)Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 Feb 2011Dismissed
Gram Panchayat Vs Director, Rural Development and Panchayats, Punjab and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 78
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2
High Courts09 Feb 2011Dismissed
State of Punjab and Others Vs M/s. Ved Parkash and Co.
Punjab And Haryana At Chandigarh · AIR 2011 P&H 113
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1887 — Section 158, 25, 3, 41(4), 54Punjab Minor Minerals Concession Rules, 1964 — Rule 53
High Courts09 Feb 2011Allowed
Pooja and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 904 : (2011) 1 RCR(Criminal) 904
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363A, 368, 370
High Courts09 Feb 2011
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 829
Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 361Penal Code, 1860 (IPC) — Section 325
High Courts09 Feb 2011
Parsanni Vs Sube Singh & Anr.
Punjab And Haryana At Chandigarh · (2012) ACJ 1847 : (2011) 1 Law Herald 858 : (2011) 5 RCR(Civil) 657 : (2012) 3 TAC 397 : (2011) 4 TAC 619
Evidence Act, 1872 — Section 76Motor Vehicles Act, 1988 — Section 168, 169
High Courts09 Feb 2011Dismissed
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 726
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 332, 333, 34, 353
High Courts09 Feb 2011
Union Territory, Chandigarh Vs Ram Paul
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 174
Land Acquisition Act, 1894 — Section 4, 6
High Courts09 Feb 2011Allowed
Gurdip Lal Chopra Vs The Accountant General, Punjab (A and E) and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 716
Punjab Civil Services Rules — Rule 11.14, 11.17, 11.17A
High Courts09 Feb 2011Allowed
Balwinder Singh @ Pilli and Others Vs Gian Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 772 : (2011) 5 RCR(Civil) 645
Punjab State Election Commission Act, 1994 — Section 76, 80, 89(1)
High Courts09 Feb 2011Dismissed
Nectar Lifescience Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 777 : (2011) 5 RCR(Civil) 637
Constitution of India, 1950 — Article 226
High Courts09 Feb 2011
Sewa Singh Vs Shri Mohinder Singh
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 819 : (2011) 162 PLR 718
Civil Procedure Code, 1908 (CPC) — Section 151, 47Constitution of India, 1950 — Article 136East Punjab Urban Rent Restriction Act, 1949 — Section 10, 13, 17
High Courts09 Feb 2011Dismissed
Jaspal Singh Vs Narinder Singh and another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 17 Rule 3, Order 21 Rule 97, 96Limitation Act, 1963 — Section 5
High Courts09 Feb 2011Dismissed
Commr. of C. EX, Chandigarh-II Vs Federal Mogul Goetze (India) LTD.
Punjab And Haryana At Chandigarh · (2012) 276 ELT 204
Central Excise Rules, 2002 — Rule 16(3)Central Excises and Salt Act, 1944 — Section 35G