CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 168 of 196

High Courts09 Feb 2011Dismissed

State of Punjab and Others Vs Ved Parkash and Company

Punjab And Haryana At Chandigarh · AIR 2011 P&H 113 : (2011) 162 PLR 767 : (2011) 5 RCR(Civil) 655

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1887 — Section 158, 25, 41, 42(2), 78Punjab Minor Minerals Concession Rules, 1964 — Rule 53, 54
Read judgment
High Courts08 Feb 2011Dismissed

Guddu and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 132 : (2011) 3 RCR(Civil) 418

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 378(4)Haryana Panchayati Raj Act, 1994 — Section 51(5)
Read judgment
High Courts08 Feb 2011Allowed

Salam Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 441

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 392, 397, 399, 402, 458
Read judgment
High Courts07 Feb 2011

Commander Works Engineer Vs Diplomat Engineer and Another

Punjab And Haryana At Chandigarh · (2011) 3 ARBLR 413 : (2011) 162 PLR 752 : (2011) 5 RCR(Civil) 673

Arbitration and Conciliation Act, 1996 — Section 2, 2(1), 34, 37, 42Constitution of India, 1950 — Article 11, 145, 6Limitation Act, 1963 — Section 11, 11(6), 2(1), 31, 9
Read judgment