High Courts07 Feb 2011
Johnson Matthey India Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 46 VST 445
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 169 of 196
High Courts07 Feb 2011Allowed
Sunder and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 883
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 368, 376, 506
High Courts07 Feb 2011Dismissed
Satpal Vs Fianancial Commissioner and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0221
Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Feb 2011
Mrs. Pushpa Devi Vs Rajeev Kharbanda.
Punjab And Haryana At Chandigarh · AIR 2011 P&H 83 : (2011) 5 RCR(Civil) 468
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts07 Feb 2011Allowed
Malkiat Kaur Vs Hardev Singh and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 93 : (2011) 2 CivCC 854 : (2011) 5 RCR(Civil) 711
Civil Procedure Code Amendment Act, 1976 — Section 100, 100(4) , 100(5)Evidence Act, 1872 — Section 73Limitation Act, 1963 — Article 65
High Courts07 Feb 2011
Hazari and Others Vs The Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 136 : (2011) 2 RCR(Civil) 696
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7, 7(1), 7(3)
High Courts07 Feb 2011Dismissed
Commissioner of C. Ex. Vs Jainsons Wool Coombers Ltd.
Punjab And Haryana At Chandigarh · (2011) 268 ELT 360
Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2001 — Rule 12B, 2, 3, 4(5), 6CENVAT (Credit) Rules, 2002 — Rule 2, 3, 4(5), 6
High Courts07 Feb 2011Dismissed
Commissioner of Income Tax Vs Voith Paper Fabrics India Ltd.
Punjab And Haryana At Chandigarh · (2011) 245 CTR 516 : (2012) 346 ITR 70
Income Tax Act, 1961 — Section 143(3), 260A, 36(1)(vii), 36(2)
High Courts04 Feb 2011Dismissed
National Insurance Company Ltd. Vs Ram Mehar and Another
Punjab And Haryana At Chandigarh · (2011) 4 LLJ 332 : (2011) 162 PLR 748
Workmens Compensation Act, 1923 — Section 30, 4, 4(1)
High Courts04 Feb 2011Dismissed
Gursharan Kaur Vs Kuldip Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 742
High Courts04 Feb 2011Allowed
Gurdev Singh and Another Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 77 : (2011) 5 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 4, Order 23 Rule 3A, Order 41 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts04 Feb 2011Allowed
Ram Singh Vs Bhana and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 27 : (2011) 3 TAC 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(2), Order 23 Rule 3, 89Constitution of India, 1950 — Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 357(3)
High Courts04 Feb 2011
Current Indian Statutes Vrindavan Packers and Another Vs Virndavan Packers and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0411
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 6 Rule 17, 153East Punjab Urban Rent Restriction Act, 1949 — Section 13Partnership Act, 1932 — Section 4
High Courts04 Feb 2011
Commissioner of Income Tax Vs Varindera Construction Co.
Punjab And Haryana At Chandigarh · (2011) 239 CTR 1 : (2011) 331 ITR 449 : (2011) 198 TAXMAN 42
Constitution of India, 1950 — Article 136Finance Act, 2008 — Section 268A, 54FIncome Tax Act, 1961 — Section 268(1)
High Courts04 Feb 2011Allowed
Ashok Kumar Vs Kaushlaya Devi
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0406
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 14
High Courts04 Feb 2011
Bharat Sanchar Nigam Limited (Mobile) Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2011) 184 ECR 213 : (2011) 22 STR 385
High Courts04 Feb 2011Allowed
Punjab Steels Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0306
High Courts04 Feb 2011Dismissed
Ashok Kumar Vs Hind Samachar Limited and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0305
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Feb 2011Dismissed
Paramjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 855
Criminal Procedure Code, 1973 (CrPC) — Section 313, 361Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 12, 4
High Courts04 Feb 2011Dismissed
Vijay Kumar LR of deceased Vijay Kumar Vs Kiran and Others
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 145 : (2011) 162 PLR 745 : (2011) 5 RCR(Civil) 678
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 9 Rule 8, Order 9 Rule 9, 115