High Courts14 Feb 2011Dismissed
Union of India (UOI) and Others Vs Sher Singh and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0207
Railway Services (Pension) Rules, 1993 — Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 161 of 196
High Courts14 Feb 2011
Yadwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 34, 376
High Courts14 Feb 2011
Navraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Feb 2011Allowed
Bajaj Allianz General Insurance Company Ltd. Vs Pradeep Kumar
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0185
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 140
High Courts14 Feb 2011
R.C. Katyal Vs Haryana Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0175
High Courts14 Feb 2011
Rahul Kundra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420, 465
High Courts14 Feb 2011Dismissed
Som Jeet Pal Sharma and Others Vs Kulwant Rai Sharma and Others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 120B, 500
High Courts14 Feb 2011Allowed
Rakesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 436
Penal Code, 1860 (IPC) — Section 302, 306, 323, 324, 326
High Courts14 Feb 2011Allowed
Mrs. Geeta Prasher Vs Laser Links
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Feb 2011Dismissed
Mohit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0135
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Feb 2011
Commissioner of Income Tax Vs Om Parkash and Sons High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (2011) 242 CTR 47
Income Tax Act, 1961 — Section 147, 148, 158B, 158C, 158D
High Courts14 Feb 2011Dismissed
Hardit Singh Vs Kamaljit Kaur
Punjab And Haryana At Chandigarh · (2011) 164 PLR 495
High Courts14 Feb 2011
Commissioner of Income Tax, Faridabad Vs Om Parkash and Sons
Punjab And Haryana At Chandigarh · (2011) ACJ 2673 : (2012) 20 TAXMAN 775
Income Tax Act, 1961 — Section 132(9A), 147, 148, 158BC, 158BD
High Courts11 Feb 2011Dismissed
Commissioner of Income Tax Vs G.T.M. Synthetics Ltd.
Punjab And Haryana At Chandigarh · (2012) 347 ITR 458
Income Tax Act, 1961 — Section 143(3), 260A, 32, 32(2), 72
High Courts11 Feb 2011Dismissed
Shiv Gopal and another Vs Shipra Singh and others
Punjab And Haryana At Chandigarh · (2011) 02 P&H CK 0476
Delhi Rent Control Act, 1958 — Section 25BLimitation Act, 1963 — Section 13B, 18A(2), 5
High Courts11 Feb 2011
Davinder Kumar Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 735 : (2011) 5 RCR(Civil) 684
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31
High Courts11 Feb 2011Dismissed
Triveni Castings P. Ltd. Vs CESTAT
Punjab And Haryana At Chandigarh · (2011) 268 ELT 73
High Courts11 Feb 2011Dismissed
Sher Singh Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · AIR 2011 P&H 91 : (2011) 3 BC 400 : (2011) 164 PLR 456 : (2011) 5 RCR(Civil) 467
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Feb 2011Dismissed
Bhartha and Others Vs Satbir and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 480
High Courts11 Feb 2011Dismissed
Ranbir Singh Vs The Haryana State Co-Operative Apex Bank Ltd and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 477