COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 127 of 196

High Courts18 Mar 2011Dismissed

Sukhdev Kaur Vs Gurdev Singh

Punjab And Haryana At Chandigarh · AIR 2011 P&H 122 : (2011) 6 RCR(Civil) 52

Civil Procedure Code Amendment Act, 1976 — Section 100, 100(4)(5)Contract Act, 1872 — Section 65Punjab Courts Act, 1918 — Section 41

High Courts18 Mar 2011Allowed

Union of India (UOI) and Others Vs Puran Chand Diwan and Another

Punjab And Haryana At Chandigarh · (2011) 2 ARBLR 459 : (2011) 5 RCR(Civil) 475

High Courts18 Mar 2011Dismissed

Gurdeep Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0043

Penal Code, 1860 (IPC) — Section 323, 324, 34, 506

High Courts18 Mar 2011Dismissed

Gulzar Singh Vs Director, Rural Development and Panchayats and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0022

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 4(3)

High Courts18 Mar 2011Dismissed

Partap Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0021

Land Acquisition Act, 1894 — Section 4, 6

High Courts17 Mar 2011Allowed

Balbir Kaur Vs Financial Commissioner (Appeals), Punjab, Chandigarh

Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 15

Punjab Package Deal Properties (Disposal) Act, 1976 — Section 15, 16

High Courts17 Mar 2011

Paramjit Singh Duggal @ Bittu and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0801

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

High Courts17 Mar 2011

Malook Singh Vs Hareyana Wakf Board Ambala Cantt

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0787

Waqf Act, 1995 — Section 89(3)

High Courts17 Mar 2011Dismissed

Suresh Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0786

High Courts17 Mar 2011Dismissed

Davinder Kumar Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0745

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3

High Courts17 Mar 2011

Bajrangbali Trading Company Vs Union of India

Punjab And Haryana At Chandigarh · (2012) 275 ELT 311

Customs Act, 1962 — Section 110A, 24, 49Customs Tariff Act, 1975 — Section 15

High Courts17 Mar 2011Dismissed

Roshan Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0711

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 377

High Courts17 Mar 2011Dismissed

Surajbhan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0710

Constitution of India, 1950 — Article 226, 227

High Courts17 Mar 2011Allowed

Balwinder Kaur and Another Vs Jit Singh and Others Jit Singh and Another Vs Balwinder Kaur and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0709

High Courts17 Mar 2011

Akash Enterprises Vs The General Manager, Northern Railway and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0708

General Clauses Act, 1897 — Section 11(6), 11(8), 27

High Courts17 Mar 2011

Nand Kishore @ Bharat Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0704

Penal Code, 1860 (IPC) — Section 302, 34, 396

High Courts17 Mar 2011Dismissed

Inder Pal Batra Vs Arun Bansal

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0703

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

High Courts17 Mar 2011Dismissed

Gurbhajan Singh Vs Bira alias Mukhtiar Kaur and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0701

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

High Courts17 Mar 2011Dismissed

B.S. Sandhu Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0700

High Courts17 Mar 2011

Chanchla Devi Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0651