High Courts17 Mar 2011Dismissed
Jagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 356, 392, 458, 459, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 129 of 196
High Courts17 Mar 2011Allowed
Kapoor Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0273
Penal Code, 1860 (IPC) — Section 120B, 468, 471
High Courts17 Mar 2011Dismissed
Amarjit Singh and Another Vs Vinod Kumar Kohli and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0272
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Mar 2011Allowed
Rohtash Vs Ran Singh and Others National Insurance Company Ltd. Vs Rohtash and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0262
High Courts17 Mar 2011
Sudo Mandal @ Diwarak Mandal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 453
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 313, 34, 482
High Courts17 Mar 2011
Rukmani and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 363, 366, 368, 376
High Courts17 Mar 2011Dismissed
Mohan Lal Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 2011Dismissed
Gursharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts17 Mar 2011
Usman Khan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0187
Penal Code, 1860 (IPC) — Section 302, 376
High Courts17 Mar 2011
Bindra Associates Vs The Chief Engineer and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0175
Arbitration and Conciliation Act, 1996 — Section 11
High Courts17 Mar 2011Dismissed
Panipat Co-Operative Sugar Mills Ltd. Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2011) 130 FLR 309 : (2011) LLR 918
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts17 Mar 2011
Chand Thakur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts17 Mar 2011
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Mar 2011
Pardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0092
Penal Code, 1860 (IPC) — Section 120B, 323, 34, 420, 427
High Courts17 Mar 2011Allowed
Satwinder Singh @ Dani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 354
High Courts17 Mar 2011Allowed
Vijay Kumar Vs Smt. Sudesh Bhalla
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0090
Penal Code, 1860 (IPC) — Section 34, 436
High Courts17 Mar 2011Allowed
Khushpal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 Mar 2011Dismissed
Daleep Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0002
Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Mar 2011Dismissed
Amar Nath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0805
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5, 7
High Courts16 Mar 2011
Minakshi Vs Ranbir Singh
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Civil) 99
Hindu Marriage Act, 1955 — Section 13, 13B