High Courts16 Mar 2011
Sandhu Builders Pvt. Ltd. Vs National Building Construction Corporation Ltd.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0792
Arbitration and Conciliation Act, 1996 — Section 11(6)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 130 of 196
High Courts16 Mar 2011Dismissed
Satwant Singh alias Rocky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0762
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 325
High Courts16 Mar 2011Allowed
Jagdish Mitter Puri Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0761
High Courts16 Mar 2011
Arvind Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-II and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0756
High Courts16 Mar 2011
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0755
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 408
High Courts16 Mar 2011
Gurinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0754
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Mar 2011
Shiv Karan Monga Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0751
High Courts16 Mar 2011
Balbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0750
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
High Courts16 Mar 2011
Shangara Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0748
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
High Courts16 Mar 2011Allowed
Om Parkash Dhiman Vs Lalit Kumar
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 744
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
High Courts16 Mar 2011Dismissed
Ashok Kumar Vs Kiranjit Kaur
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0736
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts16 Mar 2011Dismissed
Manish Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0735
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Mar 2011Dismissed
Fateh Singh etc. Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0734
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts16 Mar 2011Dismissed
Anand Shukla and Another Vs Smt. Murti Mittal
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 824 : (2011) 163 PLR 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 11A, Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2)Constitution of India, 1950 — Article 227
High Courts16 Mar 2011Dismissed
Santokh Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0694
Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 420
High Courts16 Mar 2011Dismissed
Tarlochan Singh Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0667
High Courts16 Mar 2011Dismissed
Dharambir and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0666
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 411
High Courts16 Mar 2011Dismissed
Krishan Chand Vs Balbir Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0659
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(5)
High Courts16 Mar 2011Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0650
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts16 Mar 2011
Greenline Developers Pvt. Ltd. and Others Vs Haryana State Pollution Control Board
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0560
Water (Prevention and Control of Pollution) Cess Rules, 1978 — Rule 9