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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 131 of 196

High Courts16 Mar 2011Dismissed

Sukhdev Singh and Others Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0525

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
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High Courts16 Mar 2011Dismissed

Nikhlesh Vs Smt. Vandana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0308

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
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High Courts16 Mar 2011Dismissed

Darshan Lal Vs Jalandhar Improvement Trust

Punjab And Haryana At Chandigarh · (2011) 4 CivCC 220 : (2011) 163 PLR 743

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, Order 2 Rule 2, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4 , 5
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