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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 132 of 196

High Courts16 Mar 2011Allowed

Swaran Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0171

Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 19(2), 9Punjab Panchayati Raj Act, 1994 — Section 19, 19(1), 19(2), 23
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High Courts16 Mar 2011Dismissed

Ram Pal Vs Om Parkash and Others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 745 : (2011) 6 RCR(Civil) 113

Guardians and Wards Act, 1890 — Section 4AHindu Minority and Guardianship Act, 1956 — Section 4A, 6, 8
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High Courts16 Mar 2011Dismissed

Jaswinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 313Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts16 Mar 2011Dismissed

Gurvinder Singh Vs Vinayak Bahl

Punjab And Haryana At Chandigarh · (2011) 163 PLR 740 : (2011) 3 RCR(Civil) 726

Civil Procedure Code, 1908 (CPC) — Section 148East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(1)
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High Courts16 Mar 2011Dismissed

Gurdeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 379, 447, 506
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High Courts15 Mar 2011Dismissed

Sonu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0760

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37
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