High Courts18 Mar 2011Dismissed
Dharminder Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Union Territory and Another
Punjab And Haryana At Chandigarh · (2011) LLR 1215
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 125 of 196
High Courts18 Mar 2011
Sheo Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0625
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 451
High Courts18 Mar 2011
Sheela and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0606
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Mar 2011Dismissed
Smt. Lalita Singhal Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0578
High Courts18 Mar 2011Dismissed
Davinder Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0577
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011Allowed
Harbans Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0559
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 438, 482Penal Code, 1860 (IPC) — Section 408
High Courts18 Mar 2011Allowed
Gurwinder Singh alias Goggi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0496
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Mar 2011Dismissed
Land Acquisition Collector Vs Hari Singh and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0463
Land Acquisition Act, 1894 — Section 18, 4
High Courts18 Mar 2011Allowed
Gupta Agri Care PrivateLimited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2013) 290 ELT 207
Customs Act, 1962 — Section 17(5), 18
High Courts18 Mar 2011Dismissed
Rajinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0323
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10(4), 15(2)Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 6
High Courts18 Mar 2011Allowed
Manish Ahlawat Vs Neelu Chaudhary @ Neelisha Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0322
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
High Courts18 Mar 2011
Anuradha Kapil Vs The Institute of Engineers and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 123
High Courts18 Mar 2011Dismissed
Jawahar Lal Guglani Vs Chander Kanta
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0299
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A
High Courts18 Mar 2011Dismissed
Didar Singh and Others Vs Union Territory and Others Hardyal Singh Johl and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 1 : (2011) 2 RCR(Civil) 623
Capital of Punjab (Development and Regulation) Act, 1952 — Section 5Constitution of India, 1950 — Article 14, 19, 21, 300APunjab New Capital (Periphery) Control Act, 1952 — Section 1, 10, 11, 12(2), 15
High Courts18 Mar 2011Dismissed
Hardev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 186, 323, 332, 34, 353
High Courts18 Mar 2011Allowed
Sangat Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts18 Mar 2011Allowed
Anurag Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts18 Mar 2011Allowed
Uttari Haryana Bijli Vitran Nigam Mandal Vs Moman Ram and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0224
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 25G, 25H
High Courts18 Mar 2011Allowed
Director, Health and Family Welfare and Others Vs Workman, Shakuntla Devi
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0223
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 25G, 25H
High Courts18 Mar 2011Allowed
State of Haryana and Others Vs Anil Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0222
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 25G, 25H