High Courts18 Mar 2011
Vandana Devi and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 126 of 196
High Courts18 Mar 2011
Rukkaya and Another Vs U.T., Chandigarh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts18 Mar 2011
Dalvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0204
Constitution of India, 1950 — Article 226, 227
High Courts18 Mar 2011Dismissed
Prem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Mar 2011
Lala and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0189
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 447
High Courts18 Mar 2011
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0188
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 354
High Courts18 Mar 2011Allowed
Ajmer Singh Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 14
High Courts18 Mar 2011Allowed
Assa Ram and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts18 Mar 2011Allowed
Syalu Singh and Others Vs Director, Consolidation Department and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0168
High Courts18 Mar 2011Allowed
Harjinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0154
Penal Code, 1860 (IPC) — Section 323, 376
High Courts18 Mar 2011
Sardool Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts18 Mar 2011
Ram Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0142
High Courts18 Mar 2011Dismissed
Naresh Kumar Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0134
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 25G, 25H
High Courts18 Mar 2011Dismissed
Anoop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Mar 2011Dismissed
Ram Kishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0100
High Courts18 Mar 2011Allowed
Bhagat Singh @ Narender and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts18 Mar 2011Allowed
Munish Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 109, 406, 498A
High Courts18 Mar 2011Allowed
Amandeep Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts18 Mar 2011Dismissed
Surinder Singh Brar and etc. Vs Union of India and Others Bhupinder Pal Kaur Vs U.T. of Chandigarh and Others Ranjit Singh and Others Vs Chandigarh Administration and Others Balraj Singh and Others Vs State of Punjab and etc. Daya Singh and sons (HUF) Vs U.T. of Chandigarh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0051
Constitution of India, 1950 — Article 21, 300A, 31ALand Acquisition Act, 1894 — Section 4, 4(1), 4(2), 40, 5(ee)
High Courts18 Mar 2011Allowed
Mal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34