COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 124 of 196

High Courts21 Mar 2011

Pal Infrastructure and Developers Pvt. Ltd. Etc. Vs Triveni Ferrous Infrastructure (P) Ltd.

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 407Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Mar 2011Dismissed

Talib Masih Vs Financial Commissioner (Appeals-II), Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0028

Punjab Land Revenue Rules, 1909 — Rule 20

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High Courts21 Mar 2011

Ishwar and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 325, 34

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High Courts18 Mar 2011

Rajdeep Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0799

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High Courts18 Mar 2011

Sunil Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0784

Penal Code, 1860 (IPC) — Section 326

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High Courts18 Mar 2011

The Commissioner of Income Tax Vs Malwa Cotton Spinning Mills

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0783

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High Courts18 Mar 2011

Charan Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0777

Criminal Procedure Code, 1973 (CrPC) — Section 160, 482Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts18 Mar 2011

Lakha Singh Vs Kanwaljit Singh and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0749

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High Courts18 Mar 2011Dismissed

Sarban Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0699

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

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High Courts18 Mar 2011Allowed

Miss Sunita and Others Vs The State of Haryana and Others Virender Singh Vs The Registrar, Cooperative Bank and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0698

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High Courts18 Mar 2011

Netar Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0683

Constitution of India, 1950 — Article 226, 227

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High Courts18 Mar 2011Dismissed

State of Haryana and Another Vs Darsho Devi and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0675

Land Acquisition Act, 1894 — Section 18, 4, 6

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High Courts18 Mar 2011

Gurwinder Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0674

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts18 Mar 2011Dismissed

Ranjeet Singh Vs Inder Singh and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0673

Constitution of India, 1950 — Article 227

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High Courts18 Mar 2011Allowed

Pawan Kumar Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0642

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 341

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High Courts18 Mar 2011Dismissed

Lal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0641

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts18 Mar 2011Dismissed

S. Jaswant Singh Minhas Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0640

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High Courts18 Mar 2011

Kulwant Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0639

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(2), 7

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High Courts18 Mar 2011Dismissed

State of Hayana and Another Vs Vijay Singh and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0638

Land Acquisition Act, 1894 — Section 18, 4, 6

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High Courts18 Mar 2011Allowed

Roop Chand Vs Avtar Singh and others

Punjab And Haryana At Chandigarh · (2011) 4 CivCC 317 : (2011) 164 PLR 23

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