High Courts27 Sept 2010
Dr. Ram Avtar Sharma Vs Subhash Sharma and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0179
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 90 of 232
High Courts27 Sept 2010Dismissed
Subhash Chander Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0167
Evidence Act, 1872 — Section 63
High Courts27 Sept 2010Dismissed
Vasudev Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0117
Penal Code, 1860 (IPC) — Section 336, 353, 506Probation of Offenders Act, 1958 — Section 4
High Courts27 Sept 2010
Kamal Nain Vs Som Parkash and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0116
Constitution of India, 1950 — Article 227
High Courts27 Sept 2010Dismissed
Commissioner of Income Tax Vs Vallabh Yarns (P) Ltd.
Punjab And Haryana At Chandigarh · (2011) 335 ITR 518 : (2011) 333 ITR 518
Income Tax Act, 1961 — Section 143(1), 143(3), 260A, 263, 80IB
High Courts27 Sept 2010
Raj Transport Co. Private Limited Vs Shri Kahan Singh Pannu, IAS, Deputy Commissioner and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0083
High Courts27 Sept 2010
Commissioner of Income Tax Vs Broadways Overseas Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0082
Income Tax Act, 1961 — Section 260A, 28, 80HHC
High Courts27 Sept 2010Allowed
Davinder Singh ASI Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 641 : (2012) 1 ILR (P&H) 233
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439(2)Penal Code, 1860 (IPC) — Section 34, 344, 383
High Courts27 Sept 2010Dismissed
Attar Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 506
Fundamental Rules — Rule 56
High Courts27 Sept 2010
Sukhwinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 DMC 692 : (2011) 161 PLR 516
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts27 Sept 2010Dismissed
Satish Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 524
High Courts24 Sept 2010Dismissed
Jai Hanuman Traders Vs Punjab State Co-operative Supply and Marketing Federation Ltd. (Markfed)
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0431
Arbitration and Conciliation Act, 1996 — Section 34, 36
High Courts24 Sept 2010Dismissed
Satish Kumar Kapoor Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts24 Sept 2010Allowed
Vinod Kumar Jain Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 174
Income Tax Act, 1961 — Section 2(14), 2(29A), 2(42A), 260A, 54
High Courts24 Sept 2010Dismissed
Balwinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 361, 363, 366, 376
High Courts24 Sept 2010Dismissed
Commissioner of Income Tax Vs Rita Mechanical Works
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0349
Companies Act, 1956 — Section 575Income Tax Act, 1961 — Section 143(3), 2(47), 260A, 45, 45(1)
High Courts24 Sept 2010Dismissed
Shashi Bala Tyagi Vs Satya Narayan Sharma
Punjab And Haryana At Chandigarh · (2011) 2 Crimes 584 : (2010) 4 RCR(Criminal) 830
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 342, 377, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Sept 2010Dismissed
Medical Council of India Vs Gold Field Siksha Sanstha and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 97 : (2010) 6 SLR 210
Constitution of India, 1950 — Article 142Indian Medical Council Act, 1956 — Section 10, 10(A), 33
High Courts24 Sept 2010
St. Xavier's Sr. Sec. School and Others Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 807
Constitution of India, 1950 — Article 14, 243(W)Punjab Municipal Corporation Act, 1976 — Section 399, 399(1), 401, 401(1), 403Punjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994 — Section 3, 3(1)
High Courts24 Sept 2010Dismissed
Ram Darshan Vs Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0131