High Courts22 Sept 2010Dismissed
Dilawar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 718
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 92 of 232
High Courts22 Sept 2010Dismissed
Kashmir Singh Vs Jasbir Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 2
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 342, 354, 376, 506
High Courts22 Sept 2010Dismissed
Commissioner of Income Tax Vs Ludhiana Hosiery and Textile Association
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0436
Income Tax Act, 1961 — Section 269H
High Courts22 Sept 2010Allowed
Sushila Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 711
Constitution of India, 1950 — Article 141, 311(2)Penal Code, 1860 (IPC) — Section 153A, 500, 501Punjab Police Rules, 1934 — Rule 16.2
High Courts22 Sept 2010
Basant Food Products and Another Vs Punjab State Civil Supplies Corporation Limited (Punsup) and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 86 : (2011) 161 PLR 82 : (2011) 3 RCR(Civil) 29
Sales of Goods Act, 1930 — Section 61
High Courts22 Sept 2010
Anima Biswas Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 688 : (2010) 2 RCR(Rent) 417
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts22 Sept 2010Allowed
Commissioner of Income Tax Vs Haryana Seeds Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0137
Income Tax Act, 1961 — Section 256(1)
High Courts22 Sept 2010Dismissed
Inder Pal Bishnoi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 84
High Courts22 Sept 2010Dismissed
Baldev Raj Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 532
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 10, 3, 3(1)(d), 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts22 Sept 2010Dismissed
United India Insurance Co. Ltd. Vs Som Wati and Others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 639 : (2012) LLR 383
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 173
High Courts22 Sept 2010Dismissed
Shashi Vardhan Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0032
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 17(1), 21, 4, 48Punjab Town Improvement Act, 1922 — Section 36
High Courts22 Sept 2010Allowed
United India Insurance Company Limited Vs Somwati and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 603 : (2012) 1 RCR(Civil) 938 : (2012) 2 TAC 884
Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 173
High Courts21 Sept 2010Dismissed
Krishan @ Ballu Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 4, 6Penal Code, 1860 (IPC) — Section 302
High Courts21 Sept 2010
Gurbax Singh alias Manga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0425
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Sept 2010Dismissed
Ashok Kumar Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0347
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Constitution of India, 1950 — Article 227
High Courts21 Sept 2010
S.S. Gupta and sons (HUF) Vs Ramesh Kumar Gupta and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 382 : (2011) 1 RCR(Civil) 206
Arbitration and Conciliation Act, 1996 — Section 34, 36, 9Partnership Act, 1932 — Section 12
High Courts21 Sept 2010Allowed
Sarvan Kumar Vs Chuni Lal and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0284
Limitation Act, 1963 — Section 5
High Courts21 Sept 2010Dismissed
Super Chemicals Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0283
High Courts21 Sept 2010
Zile Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 SLR 110
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 506
High Courts21 Sept 2010
Sukhdev Singh Vs Bakha Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0272
Constitution of India, 1950 — Article 227