High Courts24 Sept 2010Dismissed
Excise and Taxation Officer Vs T.R. Solvent Oil Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 39 VST 387
Haryana Value Added Tax Act, 2003 — Section 56(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 91 of 232
High Courts24 Sept 2010Dismissed
Dalbir Kaur and Another Vs Returning Officer and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0042
Punjab State Election Commission Act, 1994 — Section 103, 76, 77, 80, 86
High Courts24 Sept 2010Dismissed
Balwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0041
Penal Code, 1860 (IPC) — Section 323, 324, 326, 498A
High Courts24 Sept 2010Dismissed
Sukhbir Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0040
High Courts23 Sept 2010Dismissed
Suraj Bhan through L.R. Ashok Kumar Vs Duni Chand
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0372
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 15(6)
High Courts23 Sept 2010Dismissed
Balwinder Singh and Others Vs Secretary, Cooperation Department Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0348
Punjab Co-operative Societies Act, 1961 — Section 55, 56
High Courts23 Sept 2010
Narinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 820
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Sept 2010
State of Haryana Vs Kanshi Ram
Punjab And Haryana At Chandigarh · (2011) 161 PLR 91
High Courts23 Sept 2010
Hari Charan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 161 PLR 87
Limitation Act, 1963 — Article 65
High Courts23 Sept 2010Allowed
Daljit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0174
Penal Code, 1860 (IPC) — Section 34, 409, 420, 468, 471
High Courts23 Sept 2010
Ashwani Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306
High Courts23 Sept 2010
Capt. Amar Ashok Ramchandani Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts23 Sept 2010Allowed
State of Haryana and Others Vs Savita Yadav
Punjab And Haryana At Chandigarh · (2011) 161 PLR 89
High Courts23 Sept 2010
Anup Bansal Vs Harjit Singh Uppal
Punjab And Haryana At Chandigarh · (2011) 161 PLR 94
High Courts23 Sept 2010Dismissed
Constable Harjinder Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 554
Constitution of India, 1950 — Article 226
High Courts23 Sept 2010Dismissed
Charan Singh Vs Hazara Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0079
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 6 Rule 17
High Courts23 Sept 2010Dismissed
Satish Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 534
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 10, 3, 3(1)(d), 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts23 Sept 2010Allowed
Gurnam Singh Bhela Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0039
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2010
Commissioner of Income Tax Vs Mount Shivalik Breweries Ltd.
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0034
Income Tax Act, 1961 — Section 154, 263, 32A, 32A(2), 40A(5)
High Courts23 Sept 2010
Commissioner of Income Tax Vs Bhandari Silk Store
Punjab And Haryana At Chandigarh · (2011) 242 CTR 443 : (2011) 337 ITR 153
Income Tax Act, 1961 — Section 132, 132(4), 133A, 139(1), 144