High Courts28 Sept 2010
Sushil Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 538 : (2011) 2 RCR(Civil) 565
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 89 of 232
High Courts28 Sept 2010
Punjab State Cooperative Supply and Marketing Federation Ltd. Vs Walaiti Ram Parshotam Lal Rice Mills
Punjab And Haryana At Chandigarh · (2011) 161 PLR 542
Arbitration Act, 1940 — Section 14, 17, 29Civil Procedure Code, 1908 (CPC) — Section 34
High Courts28 Sept 2010Dismissed
Sunder Chhabra Vs Dy. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0091
Income Tax Act, 1961 — Section 260A, 271(1), 68
High Courts28 Sept 2010Dismissed
Nagesh Construction Company Pvt. Limited Vs Ajay Kumar Chaturvedi and Others
Punjab And Haryana At Chandigarh · (2011) 3 BC 107 : (2011) 161 PLR 526 : (2011) 5 RCR(Criminal) 801
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 498A
High Courts28 Sept 2010Dismissed
Lakhwinder Singh Vs Tarsem Singh and others
Punjab And Haryana At Chandigarh · (2012) ACJ 1110
Motor Vehicles Act, 1988 — Section 146, 147, 157(2), 50Sales of Goods Act, 1930 — Section 19
High Courts27 Sept 2010Dismissed
Punjab Ex-Servicemen Corporation Vs Union of India
Punjab And Haryana At Chandigarh · (2012) 25 STR 122
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(105), 65(40), 67(5), 68, 73
High Courts27 Sept 2010Dismissed
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts27 Sept 2010Dismissed
Radhey Shyam Vs Usha Rani
Punjab And Haryana At Chandigarh · (2011) 161 PLR 518
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1)(3)
High Courts27 Sept 2010Dismissed
Municipal Corporation and Another Vs S.K. Motors and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 508 : (2011) 2 RCR(Civil) 260
Constitution of India, 1950 — Article 227Punjab Municipal Corporation Act, 1976 — Section 269(2)
High Courts27 Sept 2010Allowed
Nachattar Singh and Another Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 505
Constitution of India, 1950 — Article 227
High Courts27 Sept 2010Dismissed
Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 787
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16
High Courts27 Sept 2010
National Insurance Company Limited Vs Pooja Verma
Punjab And Haryana At Chandigarh · (2011) 162 PLR 129 : (2011) 3 TAC 148
High Courts27 Sept 2010
Vikram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 319(1), 468Penal Code, 1860 (IPC) — Section 498A
High Courts27 Sept 2010
Babu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts27 Sept 2010Dismissed
Mehta Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0361
High Courts27 Sept 2010Dismissed
Commissioner of Central Excise, Delhi-III Vs Machino Basell India Ltd.
Punjab And Haryana At Chandigarh · (2011) 273 ELT 53
Central Excise Rules, 2004 — Rule 25Central Excises and Salt Act, 1944 — Section 11A, 11A(2B), 11AC
High Courts27 Sept 2010
Deep Agro Exports and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 510
Constitution of India, 1950 — Article 226
High Courts27 Sept 2010Dismissed
Pritam Singh @ Kaku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Sept 2010
Gurinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Sept 2010Dismissed
Rakesh Kumar Jaiswal and Another Vs Indiabulls Financial Service Limited
Punjab And Haryana At Chandigarh · (2011) 3 BC 221 : (2011) 161 PLR 514 : (2011) 5 RCR(Criminal) 799
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138