COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 87 of 232

High Courts30 Sept 2010Allowed

Hari Ram (Dead) through L.Rs. Vs Hakumat Rai Harbhajan lal Soap Merchants and Others

Punjab And Haryana At Chandigarh · AIR 2011 P&H 291 : (2011) 2 CivCC 251 : (2011) 161 PLR 212 : (2011) 1 RCR(Civil) 902

Civil Procedure Code, 1908 (CPC) — Section 102Stamp Act, 1899 — Section 35, 36, 61

High Courts30 Sept 2010Allowed

Iqbal Singh and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 365

Stamp Act, 1899 — Section 2(10), 3, 35, 47A(1), 47A(2)Transfer of Property Act, 1882 — Section 54

High Courts30 Sept 2010Dismissed

Commissioner of Income Tax Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (2011) 334 ITR 355 : (2012) 209 TAXMAN 143

Income Tax Act, 1961 — Section 132, 132(4), 234A, 234B, 234C

High Courts30 Sept 2010Dismissed

Mahipal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 676

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401

High Courts29 Sept 2010

United India Insurance Co. Ltd. Vs Ramrati and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 555 : (2011) 2 TAC 629

Motor Vehicles Act, 1988 — Section 140, 163A

High Courts29 Sept 2010

Dalip Singh Vs Gurmeet Singh and Another

Punjab And Haryana At Chandigarh · (2011) 161 PLR 546 : (2011) 2 RCR(Civil) 569 : (2011) 1 RCR(Rent) 254

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts29 Sept 2010Dismissed

Narinder Singh Vs Sewa Singh and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0336

High Courts29 Sept 2010Allowed

Commissioner of Income Tax Vs Jaswand Sons

Punjab And Haryana At Chandigarh · (2010) 328 ITR 442

Income Tax Act, 1961 — Section 260A, 80IB

High Courts29 Sept 2010Dismissed

Chandgi Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0268

Prevention of Food Adulteration Act, 1954 — Section 16, 7

High Courts29 Sept 2010

Keshyan Brother and Others Vs J. K. Cement Works and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0266

Constitution of India, 1950 — Article 227

High Courts29 Sept 2010Dismissed

Mandir Balak Ram Ram Lal Trust and Another Vs Mohan Lal

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0265

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 227

High Courts29 Sept 2010Allowed

Gurmail Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0239

Constitution of India, 1950 — Article 226, 227

High Courts29 Sept 2010Dismissed

Rajinder Arora alias Raju Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 462

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(5), 391, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts29 Sept 2010

Mani Ram Vs Avinash Kumar and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0226

High Courts29 Sept 2010Dismissed

Ram Pal Vs UCO Bank and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0225

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

High Courts29 Sept 2010Dismissed

Pirthi Singh and Another Vs Oriental Bank of Commerce

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0213

Constitution of India, 1950 — Article 227

High Courts29 Sept 2010Dismissed

Harmeet Singh Vs Didar Singh and Others

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0170

High Courts29 Sept 2010

The Peerless General Finance and Investment Co. Ltd. Vs The Presiding Officer, Industrial Tribunal and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0168

High Courts29 Sept 2010Dismissed

Jagdeep Bhandari Vs State (Union Territory Chandigarh) and Another

Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0147

Penal Code, 1860 (IPC) — Section 279, 323, 337, 338, 498A

High Courts29 Sept 2010

Shyam Sunder Vs The Bhiwani Central Coop. Bank Ltd. and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 553