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Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 85 of 232

High Courts01 Oct 2010

Beant Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0234

Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 107, 306, 307
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High Courts01 Oct 2010

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 352 : (2011) 1 RCR(Criminal) 352

Criminal Procedure Code, 1973 (CrPC) — Section 176, 313Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts01 Oct 2010Allowed

Rinka @ Paramdeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0191

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Penal Code, 1860 (IPC) — Section 148, 149, 302
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High Courts30 Sept 2010Allowed

Daler Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 161 PLR 194 : (2011) 1 RCR(Criminal) 666

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
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