High Courts04 Oct 2010Allowed
Hardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0232
Penal Code, 1860 (IPC) — Section 148, 149, 379, 427, 447
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 84 of 232
High Courts04 Oct 2010Dismissed
Amar Singh Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts04 Oct 2010Dismissed
Gurdial Kaur Vs Nirmala Devi
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0215
High Courts04 Oct 2010
Mithu Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Oct 2010
Mohinder Singh Vs Director, Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0097
Punjab Panchayati Raj Act, 1994 — Section 17, 17(1)
High Courts04 Oct 2010Dismissed
Bali Ram and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 409
Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 447Probation of Offenders Act, 1958 — Section 4(1)
High Courts04 Oct 2010Allowed
Commissioner of Income Tax Vs Smt. Indra Devi Jindal
Punjab And Haryana At Chandigarh · (2010) 236 CTR 421
High Courts04 Oct 2010
Harvinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 231
High Courts04 Oct 2010Allowed
Chander Mohan @ Bunti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) CriLJ 898 : (2011) 161 PLR 237 : (2011) 5 RCR(Criminal) 233
Constitution of India, 1950 — Article 15(3), 39, 45, 47Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 15
High Courts04 Oct 2010Dismissed
Raman Narula Vs Himani and Another
Punjab And Haryana At Chandigarh · (2011) 1 DMC 658 : (2011) 161 PLR 243
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts04 Oct 2010
Partap Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 1 DMC 282
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 364, 382, 406, 498A
High Courts04 Oct 2010Dismissed
Dunni Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 656
Constitution of India, 1950 — Article 14, 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(1), 433, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 27, 32A, 33
High Courts01 Oct 2010Dismissed
Raj Kumar Narwal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0304
High Courts01 Oct 2010Dismissed
Surinder Pal Vs Rainbow Promoters Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 223 : (2011) 161 PLR 226 : (2011) 2 RCR(Civil) 762 : (2011) 112 RD 641
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 25, 7
High Courts01 Oct 2010
The Jullundur District Co-operative Agricultural Service Societies Employees Union (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 275
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23
High Courts01 Oct 2010Allowed
Dr. L.R. Sardana and Another Vs The Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0271
Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts01 Oct 2010
Rameshwar Dass and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0270
High Courts01 Oct 2010Dismissed
Khalsa Motor Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0238
High Courts01 Oct 2010Dismissed
Gurdit Singh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0237
High Courts01 Oct 2010Dismissed
Subhash Chand, Constable No. 747 Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0236