High Courts05 Oct 2010Allowed
Raman Kumar Vs Davinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0221
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 83 of 232
High Courts05 Oct 2010
Ram Kirpa Creation & Anr. Vs Ajay Kumar
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3142 : (2011) 5 RCR(Criminal) 685
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 149(2)(A)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Oct 2010Allowed
Raj Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0198
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 20, 24(2)
High Courts05 Oct 2010Dismissed
Dushyant Kumar Vs Santosh Rani and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0179
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts05 Oct 2010Dismissed
Gurdeep Sachdeva Vs Tripta Kaur
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0178
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts05 Oct 2010Dismissed
Rajinder Parshad Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 8 : (2011) 1 RCR(Rent) 103
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 13(4), 15(5)
High Courts05 Oct 2010
Pankaj and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 447
High Courts05 Oct 2010
Oasis Contractors and Consultants (P) Ltd. Vs Punjab State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0137
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts05 Oct 2010Dismissed
Indcon Tanks and Vessels (P) Ltd. Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0136
High Courts05 Oct 2010Allowed
Saviton Metplast (P) Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 263 ELT 519
Central Excise Rules, 2002 — Rule 12CCCentral Excises and Salt Act, 1944 — Section 11AC, 37Constitution of India, 1950 — Article 14, 21
High Courts05 Oct 2010
Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 683
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 394, 395, 396
High Courts05 Oct 2010Dismissed
Baljinder Singh @ Bittu and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts05 Oct 2010Dismissed
Commissioner of Income Tax Vs Super Tech Agro Oils Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 199 TAXMAN 9
Income Tax Act, 1961 — Section 260A, 80IB
High Courts04 Oct 2010Dismissed
Amber Forgings Corporation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 245
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Regional and Town Planning and Development Act, 1995 — Section 40
High Courts04 Oct 2010
Krishan Lal Vs General Manager Haryana Roadways and Another
Punjab And Haryana At Chandigarh · (2011) 128 FLR 752 : (2011) 3 LLJ 301 : (2011) LLR 359 : (2011) 161 PLR 240
Constitution of India, 1950 — Article 38, 39, 43, 43(A)Industrial Disputes Act, 1947 — Section 2, 25(F)
High Courts04 Oct 2010Dismissed
Mohinder Singh (since deceased) through L.Rs. Vs Smt. Pritam kaur
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 272 : (2011) 161 PLR 233
Specific Relief Act, 1963 — Section 16, 20
High Courts04 Oct 2010Allowed
Sitawati Vs Sanjay Sharma
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0247
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts04 Oct 2010Dismissed
Din Dayal Vs Piyush and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0246
High Courts04 Oct 2010Dismissed
Punjab and Haryana High Court at Chandigarh Vs Surinder Singh and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0245
High Courts04 Oct 2010
Gagandeep Singh Vs Charanjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0233
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1