High Courts06 Oct 2010Allowed
Smt. Harjit Manocha Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 6 SLR 309
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 82 of 232
High Courts06 Oct 2010
Balvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 198, 482Penal Code, 1860 (IPC) — Section 420, 494
High Courts06 Oct 2010
Swami Dharamchand Sr. Second School Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0180
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts06 Oct 2010Allowed
Mehar Chand Vs Rama Sharma
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0140
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts06 Oct 2010Dismissed
The Commissioner of Income Tax-I Vs Saranapal Singh, HUF
Punjab And Haryana At Chandigarh · (2011) 237 CTR 50
Income Tax Act, 1961 — Section 260A, 56(2)
High Courts06 Oct 2010Allowed
M/s Bhanot Leasing Limited and thers Vs Commissioner, Gurgaon Division, Gurgaon and others M/s. Decent Towers (P) Limited and others Vs State of Haryana and others Gram Panchayat, Rithoj Vs Commissioner, (Appeals) Ambala Division and others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 258 : (2011) 3 RCR(Civil) 348
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23A, 7Punjab Gram Panchayat Act, 1952 — Section 3
High Courts06 Oct 2010Allowed
Commissioner Of Income Tax Vs Laxman Swaroop Goel High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (2011) 242 CTR 554
Finance Act, 1992 — Section 64, 64(1A), 64(2)Income Tax Act, 1961 — Section 260A, 80ULand Acquisition Act, 1894 — Section 28
High Courts06 Oct 2010Dismissed
B.T. Steels Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 328 ITR 471 : (2011) 196 TAXMAN 362
Income Tax Act, 1961 — Section 131, 260A, 69
High Courts06 Oct 2010Dismissed
Commissioner of Income Tax Vs Arihant Threads Ltd.
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0031
Income Tax Act, 1961 — Section 260A
High Courts06 Oct 2010Dismissed
Azad Singh Ahlawat Etc. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 444
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts06 Oct 2010Allowed
Dr. Jagdev Inder Singh Vs The President, Land Acquisition Tribunal, Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 416
Land Acquisition Act, 1894 — Section 18, 23(1)A, 23(2), 28, 4Punjab Town Improvement Act, 1922 — Section 24, 28(2), 36, 41
High Courts06 Oct 2010Dismissed
Satpal Dhiman Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 422 : (2011) 2 RCR(Civil) 182
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 6, 9Punjab Town Improvement Act, 1922 — Section 24, 28(2), 32, 36, 42
High Courts06 Oct 2010Allowed
Sh. Chet Singh Vs The Secretary to Govt. of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 129 FLR 73 : (2011) 3 LLJ 572 : (2011) 161 PLR 434
Constitution of India, 1950 — Article 14, 16(1)Industrial Disputes Act, 1947 — Section 10, 17B, 25F, 25H
High Courts06 Oct 2010
Jaswinder Kaur Vs Kanwaljit Kaur
Punjab And Haryana At Chandigarh · (2011) 161 PLR 438 : (2011) 2 RCR(Civil) 239
Punjab Election Rules, 1994 — Rule 50, 51Punjab State Election Commission Act, 1994 — Section 76
High Courts05 Oct 2010
Gulzar Singh and Another Vs Dalwar Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0307
High Courts05 Oct 2010Dismissed
Buta Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 749 : (2011) 4 RCR(Criminal) 654
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts05 Oct 2010Allowed
Mohinder Singh and Another Vs Hardeep Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0269
High Courts05 Oct 2010
Telu Ram and Others Vs Niranjan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0244
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Oct 2010
Ram Niwas Vs Rattan Lal and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0243
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts05 Oct 2010
Commissioner of Income Tax Vs Varindra Construction Co.
Punjab And Haryana At Chandigarh · (2010) 236 CTR 592 : (2010) 328 ITR 446