High Courts08 Oct 2010Dismissed
Bhinder Steel Industries and Others Vs Smt. Sainder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0066
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 80 of 232
High Courts08 Oct 2010Dismissed
Neelam Kumari and Others Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0044
High Courts08 Oct 2010Dismissed
Gurjinder Singh Vs Secretary to Government of India and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0043
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Oct 2010Dismissed
Ludhiana Bottling Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0042
Central Excise Rules, 1944 — Rule 11Constitution of India, 1950 — Article 226, 32
High Courts08 Oct 2010Dismissed
Jagrup Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 214
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 57
High Courts08 Oct 2010Allowed
Desire Credentials and Another Vs Dada Motors
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0001
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts07 Oct 2010Dismissed
Sewak Ram Vs ITO
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0387
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts07 Oct 2010
National Insurance Co. Ltd. Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 459
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 157, 157(2), 50
High Courts07 Oct 2010Dismissed
Sunita and Others Vs Ran Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 127Specific Relief Act, 1963 — Section 20
High Courts07 Oct 2010Allowed
Surinder Mohan Joshi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0306
Constitution of India, 1950 — Article 226, 227
High Courts07 Oct 2010Allowed
Vijay Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0305
Constitution of India, 1950 — Article 226, 227
High Courts07 Oct 2010Dismissed
National Insurance Company Ltd. Vs Sanjay Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 447 : (2011) 3 TAC 203
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Oct 2010Dismissed
Balwant Singh Joga Vs Gurmail Kaur
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts07 Oct 2010
Shishpal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 267 : (2011) 1 RCR(Criminal) 267
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)
High Courts07 Oct 2010Allowed
Bhupinder Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 120B, 376, 420
High Courts07 Oct 2010Dismissed
Gurdial Singh and Others Vs Mam Chand and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 31 : (2011) 1 RCR(Civil) 690
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 107, 151, 96Pre-emption Act, 1913 — Section 8
High Courts07 Oct 2010Dismissed
Lavinder Kumar Sharma Vs Parmod Kumar
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 11 : (2011) 161 PLR 48 : (2011) 1 RCR(Civil) 678
Civil Procedure Code, 1908 (CPC) — Section 21Specific Relief Act, 1963 — Section 22
High Courts07 Oct 2010Allowed
Amandeep Singh @ Rinku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0082
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Oct 2010Dismissed
Gharsi Ram Vs Parmanand
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0081
Civil Procedure Code, 1908 (CPC) — Section 102Constitution of India, 1950 — Article 227
High Courts07 Oct 2010
Raju @ Sheru Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0058
Penal Code, 1860 (IPC) — Section 395