High Courts11 Oct 2010Dismissed
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 79 of 232
High Courts11 Oct 2010Allowed
Commissioner of Income Tax Vs Bicycle Wheels (India)
Punjab And Haryana At Chandigarh · (2011) 335 ITR 384 : (2012) 20 TAXMAN 442
Income Tax Act, 1961 — Section 260A, 28, 80HH, 80HHC, 80HHC(1)
High Courts11 Oct 2010Dismissed
Surender Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 753
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 10(2))(d), 3, 3(1)(a), 3(1)(b), 3(1)(d)
High Courts11 Oct 2010Dismissed
Krishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 206
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 344Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 193
High Courts08 Oct 2010Dismissed
Abnash Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 556 : (2011) 2 RCR(Civil) 405
Punjab Security of Land Tenures Rules, 1953 — Rule 4
High Courts08 Oct 2010
Darbara Singh Vs Madan Mohan and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 602 : (2011) 1 RCR(Civil) 200
High Courts08 Oct 2010
Manjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 488
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 308, 323, 325, 34
High Courts08 Oct 2010Dismissed
Jitender and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 304B, 307, 323, 34
High Courts08 Oct 2010Dismissed
JSL Limited Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0228
Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 23
High Courts08 Oct 2010
Bal Mukand Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 561
Motor Vehicles Act, 1988 — Section 166
High Courts08 Oct 2010
Baljit Singh Vs Financial Commissioner, Animal Husbandry, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 384
Punjab Land Revenue Act, 1887 — Section 34
High Courts08 Oct 2010Allowed
Commissioner of Income Tax Vs Pure Drinks Ltd.
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0172
Income Tax Act, 1961 — Section 140A, 140A(3)
High Courts08 Oct 2010Dismissed
Gurdayal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0171
Land Acquisition Act, 1894 — Section 18, 4
High Courts08 Oct 2010Allowed
Kamaljit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 312, 313
High Courts08 Oct 2010Dismissed
Jagdish Vs Rajbir
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0169
High Courts08 Oct 2010Dismissed
Mandir Gautma Sati Makbuja Bradari Gautam and Another Vs Jagdish Lal Gupta and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0168
High Courts08 Oct 2010Dismissed
Teja Singh and Another Vs Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0167
Constitution of India, 1950 — Article 227
High Courts08 Oct 2010Dismissed
Boota Singh Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0150
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts08 Oct 2010Allowed
Rajinder Prasad Goyal Vs Royal Orchid Company and Others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 239
Arbitration and Conciliation Act, 1996 — Section 44, 5, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts08 Oct 2010Dismissed
National Insurance Company Limited Vs Smt. Rahisan and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0067