COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 81 of 232

High Courts07 Oct 2010

Punjab Land Development and Reclamation Corporation Limited Vs Presiding Officer, Industrial Tribunal, Punjab and another

Punjab And Haryana At Chandigarh · (2011) 130 FLR 946 : (2011) 163 PLR 259

Industrial Disputes Act, 1947 — Section 10, 2

High Courts07 Oct 2010

Dharam Singh Hooda Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 262

Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7

High Courts07 Oct 2010Dismissed

Jagir Kaur and others Vs Government of India

Punjab And Haryana At Chandigarh · (2011) 163 PLR 263

Constitution of India, 1950 — Article 132, 133, 136Land Acquisition Act, 1894 — Section 11, 18, 26, 28, 28A

High Courts07 Oct 2010Allowed

Krishan Kumar Aggarwal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 449 : (2011) 2 RCR(Civil) 365 : (2011) 112 RD 550

Stamp Act, 1899 — Section 47A

High Courts07 Oct 2010Dismissed

A.C. Kohli Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 456

Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 11, 14, 18, 20, 25

High Courts07 Oct 2010

Raj Bala Dala Vs Life Insurance Corporation of India and Others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 258 : (2011) 1 RCR(Civil) 202

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34

High Courts07 Oct 2010

Paramjit Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0012

Constitution of India, 1950 — Article 226, 227

High Courts06 Oct 2010Dismissed

Sikander Singh Vs Registrar, Cooperative Societies and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 420 : (2011) 2 RCR(Civil) 270

Punjab Co-operative Societies Act, 1961 — Section 26(1)B, 26(2)B, 26B

High Courts06 Oct 2010Allowed

Randhir Singh Vs Ranjit Singh

Punjab And Haryana At Chandigarh · (2011) 2 CivCC 705 : (2011) 161 PLR 413 : (2011) 2 RCR(Civil) 246

Transfer of Property Act, 1882 — Section 118

High Courts06 Oct 2010Dismissed

Balbir Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2011) 334 ITR 287 : (2011) 196 TAXMAN 339

Gift Tax Act, 1958 — Section 5Income Tax Act, 1961 — Section 68

High Courts06 Oct 2010Dismissed

New India Insurance Company Limited Vs Anchal Sood and Others

Punjab And Haryana At Chandigarh · (2011) 4 JCR 319 : (2011) 161 PLR 442 : (2011) 3 TAC 105

High Courts06 Oct 2010Allowed

Sarabjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 161 PLR 436 : (2011) 2 RCR(Criminal) 119

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21

High Courts06 Oct 2010Dismissed

Lal Chand and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 161 PLR 431

Land Acquisition Act, 1894 — Section 4, 5A, 6

High Courts06 Oct 2010Allowed

Managing Committee Gurdwara Sahib Vs Sub Divisional Magistrate-cum-Executive Magistrate and Others

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 177

Criminal Procedure Code, 1973 (CrPC) — Section 107, 114, 144, 145, 146Evidence Act, 1872 — Section 114

High Courts06 Oct 2010Dismissed

Jaipal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 313

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 429

High Courts06 Oct 2010Dismissed

The Commissioner of Income Tax Vs Asahi Alpha Limited

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0211

Income Tax Act, 1961 — Section 143(3), 147, 148, 260A, 35AB

High Courts06 Oct 2010

Ranbir Singh Vs Kamaldeep Singh Kooner

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 53

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts06 Oct 2010Allowed

S.S. Tools and Another Vs Naresh Gupta and Others

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0196

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 21 Rule 97Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 19, 49

High Courts06 Oct 2010Dismissed

Ex. Head Constable Shamsher Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0184

Punjab Police Rules, 1934 — Rule 16.2

High Courts06 Oct 2010

Backbone Projects Ltd. Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0183

Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Section 80