High Courts12 Oct 2010Dismissed
Rajinder Kumar and Another Vs Satish Garg
Punjab And Haryana At Chandigarh · (2011) 161 PLR 486
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 22 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 78 of 232
High Courts12 Oct 2010Allowed
Bijender Singh Vs Smt. Phool Kaur
Punjab And Haryana At Chandigarh · (2011) 161 PLR 493
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 8Constitution of India, 1950 — Article 254General Clauses Act, 1897 — Section 6
High Courts11 Oct 2010
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 313
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 354, 366
High Courts11 Oct 2010Dismissed
Surjit Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2011) 2 DMC 170 : (2011) 161 PLR 479
Hindu Marriage Act, 1955 — Section 13(1), 23, 23(1)
High Courts11 Oct 2010Allowed
Mst. Isar Devi Vs Hukam Chand and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 467 : (2011) 2 RCR(Civil) 237 : (2011) 2 RCR(Criminal) 115
Fatal Accidents Act, 1855 — Section 1APenal Code, 1860 (IPC) — Section 149, 149, 302
High Courts11 Oct 2010Dismissed
Satpal Vs Vinod Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 463 : (2011) 2 RCR(Civil) 263
High Courts11 Oct 2010Allowed
S.S. Jain Sabha (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0286
High Courts11 Oct 2010Dismissed
Amardeep Singh Vs Directorate of Revenue Intelligence
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 25A, 27A, 28, 29
High Courts11 Oct 2010Allowed
Mukhtiar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Oct 2010Dismissed
Swami Shivananda Memorial Institute of Fine Arts and Crafts Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0255
High Courts11 Oct 2010
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3152 : (2010) 3 RCR(Civil) 352 : (2011) 5 RCR(Criminal) 703 : (2010) 3 RCR(Criminal) 369
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Oct 2010Allowed
Union of India (UOI) and Another Vs Harnam Singh and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0148
High Courts11 Oct 2010Dismissed
Urban Improvement Company Pvt. Ltd. Vs National Hydro Power Corporation (NHPC) and Another
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0147
High Courts11 Oct 2010Dismissed
The Commissioner of Income Tax Vs Roshan Lal Oil Mills (P) Limited
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0146
Income Tax Act, 1961 — Section 256(1), 43B
High Courts11 Oct 2010Dismissed
The Commissioner of Income Tax Vs Sriyansh Knitters (P) Limited
Punjab And Haryana At Chandigarh · (2011) 336 ITR 235 : (2011) 200 TAXMAN 168
Income Tax Act, 1961 — Section 256(1), 38(2)
High Courts11 Oct 2010Allowed
Commissioner of Central Excise Vs Magnum Components (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0144
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts11 Oct 2010
Gagan Steels Sales Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0135
High Courts11 Oct 2010Dismissed
Jorawar Singh @ Jawahar Singh Vs Navjot Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 465
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts11 Oct 2010Dismissed
Union Territory and Another Vs Tulsi Ram and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 470
Constitution of India, 1950 — Article 226
High Courts11 Oct 2010Allowed
Satpal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 281
Copyright Act, 1957 — Section 51, 52, 63, 64Criminal Procedure Code, 1973 (CrPC) — Section 173 , 482Penal Code, 1860 (IPC) — Section 420