High Courts14 Oct 2010Allowed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 Crimes 225
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 76 of 232
High Courts14 Oct 2010Dismissed
Executive Engineer, Haryana State Agricultural Marketing Board Vs Sachin and Another
Punjab And Haryana At Chandigarh · (2011) 129 FLR 71 : (2011) 3 LLJ 657 : (2011) 161 PLR 461 : (2010) 3 SLR 396
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts14 Oct 2010
P.S. Sachdev Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 476
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 14, 226
High Courts13 Oct 2010Dismissed
Commissioner of Income Tax Vs Sambhav Textiles Ltd.
Punjab And Haryana At Chandigarh · (2010) 328 ITR 444
Income Tax Act, 1961 — Section 260A
High Courts13 Oct 2010
H.L. Chawla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 499
Constitution of India, 1950 — Article 226Haryana Punishment and Appeal Rules, 1987 — Rule 7
High Courts13 Oct 2010Dismissed
Ram Saran Vs Additional Registrar (D), Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0310
High Courts13 Oct 2010
Ravi Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 Oct 2010Allowed
Amrinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 690
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Oct 2010
Purolator India Limited Vs Kataria Industries
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0283
High Courts13 Oct 2010Dismissed
Teeknits Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0264
Income Tax Act, 1961 — Section 260A, 80HHC(1), 80HHC(3)
High Courts13 Oct 2010
Saint Sahara College of Ayurveda Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 684
High Courts13 Oct 2010Dismissed
Commissioner of Income Tax Vs Sh. Shri Chand
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0254
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts13 Oct 2010Allowed
Gejo Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 52
Constitution of India, 1950 — Article 14, 19(1), 19(5), 31(1), 32
High Courts13 Oct 2010
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 3260 : (2010) 4 RCR(Civil) 729 : (2010) 1 RCR(Civil) 125
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts13 Oct 2010Dismissed
Harsimrandeep Singh Sandhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0177
Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006 — Section 4(5)
High Courts13 Oct 2010Dismissed
The Commissioner of Income Tax Vs Sambhav Textiles Ltd.
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0175
Income Tax Act, 1961 — Section 260A
High Courts13 Oct 2010Dismissed
M.M. Thapar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0103
Constitution of India, 1950 — Article 226
High Courts13 Oct 2010Allowed
Des Raj Kamal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0102
Constitution of India, 1950 — Article 226, 227
High Courts13 Oct 2010
Hans Raj Vs Additional Registrar (D), Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0101
High Courts13 Oct 2010
Prem Chand Mehta and Others Vs ICICI Prudential Life Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 10 P&H CK 0034
Arbitration and Conciliation Act, 1996 — Section 11